Judgements

Showing 2311 - 2325 of 41947 judgements
10 July 2018
Supreme Court
2 pages
K.K. JHA KAMAL Vs JHARKHAND HIGH COURT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001673-001673 / 2007
Diary number: 25614 / 2007
Advocates: PETITIONER-IN-PERSON Vs KRISHNANAND PANDEYA

10 July 2018
Supreme Court
3 pages
BHUPENDER SINGH Vs REEMA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006219-006219 / 2018
Diary number: 35961 / 2015
Advocates: SHIEL SETHI Vs VIPLAV SHARMA

09 July 2018
Supreme Court
33 pages
MUKESH Vs STATE FOR NCT OF DELHI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: R.P.(Crl.) No.-000570 / 2017
Diary number: 35383 / 2017
Advocates: NITIN KUMAR THAKUR Vs

09 July 2018
Supreme Court
34 pages
VINAY SHARMA Vs THE STATE N.C.T. OF DELHI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: R.P.(Crl.) No.-000671-000673 / 2017
Diary number: 41280 / 2017
Advocates: M. M. KASHYAP Vs

09 July 2018
Supreme Court
124 pages
UNION OF INDIA Vs MOOLCHAND KHAIRATI RAM TRUST

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003155-003155 / 2017
Diary number: 6668 / 2015
Advocates: MUKESH KUMAR MARORIA Vs

09 July 2018
Supreme Court
2 pages
RAJ SHARMA @ RAJ KUMAR SHARMA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000844-000844 / 2018
Diary number: 11906 / 2018
Advocates: BIMLESH KUMAR SINGH Vs

06 July 2018
Supreme Court
82 pages
SHANTI BHUSHAN Vs SUPREME COURT OF INDIA THROUGH ITS REGISTRAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000789 / 2018
Diary number: 12405 / 2018
Advocates: PRASHANT BHUSHAN Vs

06 July 2018
Supreme Court
2 pages
DR. P.V. RAMANA Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006100-006100 / 2018
Diary number: 19656 / 2018
Advocates: SENTHIL JAGADEESAN Vs

06 July 2018
Supreme Court
2 pages
INDIAN EVANGELICAL LUTHERAN CHURCH NAGERCOIL SYNOD Vs S.MUTHURAJ

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006101-006101 / 2018
Diary number: 22181 / 2018
Advocates: DEBASIS MISRA Vs

05 July 2018
Supreme Court
2 pages
LALIT YADAV Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: SLP(Crl) No.-005631 / 2018
Diary number: 18436 / 2015
Advocates: AKSHAT SHRIVASTAVA Vs

05 July 2018
Supreme Court
2 pages
ORIENTAL BANK OF COMMERCE Vs VIJAY BHAI GOVINDBHAI PATNI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006074-006074 / 2018
Diary number: 16507 / 2018
Advocates: ANUVRAT SHARMA Vs

04 July 2018
Supreme Court
535 pages
GOVT. OF NCT OF DELHI Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002357-002357 / 2017
Diary number: 29357 / 2016
Advocates: CHIRAG M. SHROFF Vs B. V. BALARAM DAS

04 July 2018
Supreme Court
7 pages
MEDICAL COUNCIL OF INDIA Vs JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006000-006000 / 2018
Diary number: 21296 / 2018
Advocates: GAURAV SHARMA Vs

04 July 2018
Supreme Court
14 pages
MEDICAL COUNCIL OF INDIA Vs N.C. MEDICAL COLLEGE AND HOSPITAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006001-006001 / 2018
Diary number: 21337 / 2018
Advocates: GAURAV SHARMA Vs

04 July 2018
Supreme Court
6 pages
HANSARAM Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-000341-000341 / 2018
Diary number: 21017 / 2017
Advocates: SHARMILA UPADHYAY Vs