Showing 2296 - 2310 of 41947 judgements
13 July 2018
Supreme Court
41 pages
NATIONAL HIGHWAYS AUTHORITY OF INDIA THROUGH DIRECTOR Vs M/S GWALIOR JHANSI EXPRESSWAY LIMITED THROUGH DIRECTOR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-003288-003288 / 2018
Diary number: 39281 / 2017
Advocates: ASTHA TYAGI Vs

13 July 2018
Supreme Court
3 pages
N. SRINIVAS GOUD Vs THE STATE OF TELANGANA PRINCIPAL SECRETARY HEALTH MEDICAL AND FAMILY WELFARE DEPARTMENT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006653-006653 / 2018
Diary number: 8003 / 2018
Advocates: SUDHA GUPTA Vs

12 July 2018
Supreme Court
6 pages
PARAKH VANIJYA PRIVATE LIMITED Vs BAROMA AGRO PRODUCT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006642-006642 / 2018
Diary number: 19030 / 2017
Advocates: P. S. SUDHEER Vs

12 July 2018
Supreme Court
2 pages
RAMA VISHAWANATH DANGDE Vs STATE OF MAHARASHTRA AND ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006624-006624 / 2018
Diary number: 14032 / 2017
Advocates: ANAGHA S. DESAI Vs

12 July 2018
Supreme Court
2 pages
AJAYAPAL SINGH(D) THROUGH LRS. Vs THE ASSOCIATED CEMENT COMPANIES LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006625-006625 / 2018
Diary number: 22294 / 2014
Advocates: VIKAS UPADHYAY Vs GOPAL SINGH

12 July 2018
Supreme Court
11 pages
SUNIL SHAMRAO JADHAV Vs KOLHAPUR MUNICIPAL CORP. THR. ITS COMMISSIONER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001714-001714 / 2009
Diary number: 12371 / 2006
Advocates: V. N. RAGHUPATHY Vs EJAZ MAQBOOL

12 July 2018
Supreme Court
2 pages
VISHWAMBARRAO SHANKARRAO MANE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001845-001845 / 2008
Diary number: 14462 / 2005
Advocates: SHIVAJI M. JADHAV Vs

12 July 2018
Supreme Court
2 pages
ABDUL JABBAR Vs RAM BIHARI PANDY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008018-008019 / 2013
Diary number: 9055 / 2005
Advocates: NAFIS A. SIDDIQUI Vs T. MAHIPAL

12 July 2018
Supreme Court
2 pages
M.K.JAIN (DEAD)THR. LRS. Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008872-008872 / 2011
Diary number: 18555 / 2006
Advocates: PRATIBHA JAIN Vs DINESH KUMAR GARG

11 July 2018
Supreme Court
10 pages
OM PRAKASH SINGH Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000857-000857 / 2018
Diary number: 41471 / 2017
Advocates: SHANTANU SAGAR Vs

11 July 2018
Supreme Court
13 pages
N.N. GODFRED . Vs UNION OF INDIA AND ORS.( FOR RESPONDENT NO. 2

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-010035-010035 / 2010
Diary number: 32293 / 2010
Advocates: VINEET BHAGAT Vs MUKESH KUMAR MARORIA

11 July 2018
Supreme Court
4 pages
HETAL CHIRAG PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006501-006523 / 2018
Diary number: 24805 / 2018
Advocates: ANUSHREE PRASHIT KAPADIA Vs

11 July 2018
Supreme Court
1 pages
SHEIKH YAKUB(D) BY LRS. Vs SAKINABI (D) BY LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008505-008505 / 2009
Diary number: 22033 / 2004
Advocates: R. C. KAUSHIK Vs ANAGHA S. DESAI

11 July 2018
Supreme Court
1 pages
RAMRAJ Vs BADRI (D) THR. LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000082-000082 / 2007
Diary number: 1472 / 2004
Advocates: T. N. SINGH Vs SUNIL KUMAR JAIN

10 July 2018
Supreme Court
17 pages
MOTIRAM PADU JOSHI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001479-001479 / 2015
Diary number: 30886 / 2015
Advocates: MANISHA T. KARIA Vs