Showing 2281 - 2295 of 41947 judgements
20 July 2018
Supreme Court
5 pages
NAYAN PRASAD Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001955-001955 / 2009
Diary number: 4814 / 2007
Advocates: T. G. NARAYANAN NAIR Vs GOPAL SINGH

20 July 2018
Supreme Court
6 pages
CURRENCY NOTE PRESS Vs N.N.SARDESAI .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005152-005152 / 2017
Diary number: 6741 / 2012
Advocates: RAHUL SHYAM BHANDARI Vs ABHA R. SHARMA

20 July 2018
Supreme Court
55 pages
MRS. KANIKA GOEL Vs THE STATE OF DELHI THRU SHO

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-000635-000640 / 2018
Diary number: 40584 / 2017
Advocates: LAKSHMI RAMAN SINGH Vs

20 July 2018
Supreme Court
4 pages
STATE OF ASSAM Vs UNION OF INDIA

Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: ORGNL.SUIT No.-000002-000002 / 1988
Diary number: 66664 / 1988
Advocates: Vs P. PARMESWARAN

20 July 2018
Supreme Court
10 pages
HETCHIN HAOKIP Vs THE STATE OF MANIPUR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000911-000911 / 2018
Diary number: 14089 / 2018
Advocates: PUKHRAMBAM RAMESH KUMAR Vs LEISHANGTHEM ROSHMANI KH

20 July 2018
Supreme Court
8 pages
INDIAN BANK Vs K. PAPPIREDDIYAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006641-006641 / 2018
Diary number: 25744 / 2016
Advocates: GAUTAM AWASTHI Vs ANIL KUMAR TANDALE

20 July 2018
Supreme Court
4 pages
NUTAN RANI Vs GURMAIL SINGH (DEAD)

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006639-006639 / 2018
Diary number: 25672 / 2013
Advocates: USHA NANDINI. V Vs

19 July 2018
Supreme Court
3 pages
UNIVERSITY OF KERALA Vs SAIFUL ISLAM.A .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006858-006858 / 2018
Diary number: 42406 / 2014
Advocates: JOGY SCARIA Vs

18 July 2018
Supreme Court
1 pages
SARUP SINGH Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006763-006765 / 2018
Diary number: 13305 / 2016
Advocates: SURENDER SINGH HOODA Vs

17 July 2018
Supreme Court
45 pages
TEHSEEN S. POONAWALLA Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000754-000754 / 2016
Diary number: 27263 / 2016
Advocates: FUZAIL AHMAD AYYUBI Vs

17 July 2018
Supreme Court
18 pages
INDIAN OIL CORPORATION LTD Vs T NATARAJAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006748-006748 / 2018
Diary number: 38637 / 2015
Advocates: RAHUL NARAYAN Vs D. L. CHIDANANDA

17 July 2018
Supreme Court
11 pages
THE STATE OF GUJARAT Vs NAVINBHAI CHANDRAKANT JOSHI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000895-000896 / 2018
Diary number: 33017 / 2016
Advocates: HEMANTIKA WAHI Vs VIKASH SINGH

17 July 2018
Supreme Court
4 pages
SMT. KALPANA MAJUMDAR Vs SMT. LAKSHMI PRIYA SHAW

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006741-006741 / 2018
Diary number: 27809 / 2014
Advocates: SHIBASHISH MISRA Vs

16 July 2018
Supreme Court
8 pages
UDITA NABHA Vs RANJEET NABHA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-006695-006697 / 2018
Diary number: 24866 / 2017

13 July 2018
Supreme Court
20 pages
M. AAMIRA FATHIMA AND ORS. Vs ANNAMALAI UNIVERSITY AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006654-006654 / 2018
Diary number: 34628 / 2016
Advocates: G.SIVABALAMURUGAN Vs B. BALAJI