Judgements

Showing 2266 - 2280 of 41947 judgements
26 July 2018
Supreme Court
9 pages
CENTRAL BOARD OF TRUSTEES Vs M/S INDORE COMPOSITE PVT. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007240-007240 / 2018
Diary number: 17486 / 2018
Advocates: DUSHYANT PARASHAR Vs

26 July 2018
Supreme Court
47 pages
M/S. NANDHINI DELUXE Vs M/S. KARNATAKA COOPERATIVE MILK PRODUCERS FEDERATION LTD. REP. BY ITS MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002937-002942 / 2018
Diary number: 18014 / 2015
Advocates: NAMITA CHOUDHARY Vs

26 July 2018
Supreme Court
3 pages
ANWAR HUSENA BAMMANALI Vs UMA MAHADEVAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: CONMT.PET.(C) No.-000834-000847 / 2018
Diary number: 1860 / 2018
Advocates: SHAILESH MADIYAL Vs

25 July 2018
Supreme Court
18 pages
UNION OF INDIA Vs DYAGALA DEVAMMA .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006986-006987 / 2018
Diary number: 41020 / 2014
Advocates: MUKESH KUMAR MARORIA Vs

25 July 2018
Supreme Court
12 pages
MANJU KUMARI SINGH @ SMT. MANJU SINGH Vs AVINASH KUMAR SINGH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006988-006988 / 2018
Diary number: 18890 / 2017
Advocates: ASHOK ANAND Vs

25 July 2018
Supreme Court
2 pages
KHAJAN SINGH (D) THR. LRS. Vs BANKEY (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: MA-001529 / 2018
Diary number: 8040 / 2018
Advocates: YASH PAL DHINGRA Vs

23 July 2018
Supreme Court
54 pages
BHASKAR SHRACHI ALLOYS LIMITED Vs DAMODAR VALLEY CORPORATION

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000971-000973 / 2008
Diary number: 1897 / 2008
Advocates: Vs K. V. MOHAN

23 July 2018
Supreme Court
54 pages
STATE OF JHARKHAND Vs DAMODAR VALLEY CORPORATION

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-004504-004508 / 2008
Diary number: 9309 / 2008
Advocates: ANIL KUMAR JHA Vs K. V. MOHAN

23 July 2018
Supreme Court
54 pages
STATE OF WEST BENGAL Vs DAMODAR VALLEY CORPORATION .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001914-001914 / 2008
Diary number: 2182 / 2008
Advocates: ANUPAM LAL DAS Vs K. V. MOHAN

23 July 2018
Supreme Court
54 pages
CENTRAL ELECTRICITY REGUL. COMMISSION Vs DAMODAR VALLEY CORP.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-004289-004289 / 2008
Diary number: 60148 / 2008
Advocates: NIKHIL NAYYAR Vs K. V. MOHAN

23 July 2018
Supreme Court
15 pages
SHALU OJHA Vs PRASHANT OJHA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: SLP(Crl) No.-003935-003935 / 2016
Diary number: 9365 / 2016
Advocates: PETITIONER-IN-PERSON Vs T. V. S. RAGHAVENDRA SREYAS

23 July 2018
Supreme Court
72 pages
MAZDOOR KISAN SHAKTI SANGHATAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-001153 / 2017
Diary number: 37006 / 2017
Advocates: PRASHANT BHUSHAN Vs

23 July 2018
Supreme Court
18 pages
SHYAM SUNDER AGARWAL Vs P. NAROTHAM RAO

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-006872-006872 / 2018
Diary number: 33103 / 2012
Advocates: SUDHA GUPTA Vs SHARMILA UPADHYAY

23 July 2018
Supreme Court
2 pages
SH. MARWADI RAJASTHAN EDUCATION SOCIETY THRU ITS SECRETARY, DISTT. LATUR Vs THE STATE OF MAHARASHTRA THRU COLLECTOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006870-006870 / 2018
Diary number: 23778 / 2018
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

23 July 2018
Supreme Court
3 pages
MOHAMMED ZAKIR Vs SHABANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000926-000926 / 2018
Diary number: 19878 / 2017
Advocates: PETITIONER-IN-PERSON Vs