Judgements

31 July 2018
Supreme Court
16 pages

RANI Vs NATIONAL INSURANCE COMPANY LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-009078-009079 / 2017
Diary number: 15492 / 2017
Advocates: NULI & NULI Vs

31 July 2018
Supreme Court
11 pages

UNION OF INDIA Vs SUNIL TRIPATHI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005987-005989 / 2018
Diary number: 37434 / 2017
Advocates: MUKESH KUMAR MARORIA Vs

31 July 2018
Supreme Court
11 pages

T.P. MURUGAN(DEAD) THROUGH LRS Vs BOJAN

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000950-000951 / 2018
Diary number: 31013 / 2014
Advocates: ANUP KUMAR Vs VIJAY KUMAR

31 July 2018
Supreme Court
2 pages

DHAMENDRA KUMAR SHARMA Vs SOMENDRA BABU S/O NIRANJAN LAL (SINCE DECEASED)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007396-007396 / 2018
Diary number: 13311 / 2018
Advocates: MONIKA GUSAIN Vs

31 July 2018
Supreme Court
3 pages

K.RAHEJA CORP.P.LTD. Vs FRANKY MONTEIRO .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009336-009336 / 2013
Diary number: 40628 / 2010
Advocates: KARANJAWALA & CO. Vs

31 July 2018
Supreme Court
3 pages

ADARSH COOPERATIVE HOUSING SOCIETY LTD. Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000952-000952 / 2018
Diary number: 9021 / 2018
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

31 July 2018
Supreme Court
4 pages

ANIL TRIPATHI Vs SARAT KUMAR PANDA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007397-007397 / 2018
Diary number: 32522 / 2014
Advocates: ANINDITA PUJARI Vs

31 July 2018
Supreme Court
4 pages

PANKAJ KR. MISHRA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007407-007407 / 2018
Diary number: 8086 / 2015
Advocates: ANIL SHRIVASTAV Vs

31 July 2018
Supreme Court
4 pages

ROMA SONKAR Vs MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007400-007401 / 2018
Diary number: 25227 / 2017
Advocates: M. P. SHORAWALA Vs

30 July 2018
Supreme Court
82 pages

COMMNR. OF CUSTOMS (IMPORT), MUMBAI Vs M/S. DILIP KUMAR AND COMPANY

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-003327-003327 / 2007
Diary number: 15679 / 2006
Advocates: B. KRISHNA PRASAD Vs JAY SAVLA

30 July 2018
Supreme Court
16 pages

DIYORA AND BHANDERI CORPORATION Vs SARINE TECHNOLOGIES LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-007304-007305 / 2018
Diary number: 25058 / 2018
Advocates: P. V. DINESH Vs

30 July 2018
Supreme Court
39 pages

RUBY TOUR SERVICES PVT. LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000638 / 2018
Diary number: 21654 / 2018
Advocates: ZULFIKER ALI P. S Vs

30 July 2018
Supreme Court
2 pages

DHANRAJ Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007311-007312 / 2018
Diary number: 5397 / 2016
Advocates: NAR HARI SINGH Vs

27 July 2018
Supreme Court
9 pages

THE STATE OF MADHYA PRADESH Vs GANGABISHAN @ VISHNU

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-002393-002393 / 2009
Diary number: 22516 / 2007
Advocates: SWARUPAMA CHATURVEDI Vs NIRAJ SHARMA

27 July 2018
Supreme Court
2 pages

K.RAMALINGAM Vs ANJALAI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007280-007280 / 2018
Diary number: 16956 / 2017
Advocates: DEEPAK ANAND Vs