Showing 2236 - 2250 of 41947 judgements
03 August 2018
Supreme Court
36 pages
PIMPRI CHINCHWAD NEW TOWNSHIP DEVELOPMENT AUTHORITY Vs VISHNUDEV COOPERATIVE HOUSING SOCIETY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007649-007649 / 2018
Diary number: 21978 / 2017
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

03 August 2018
Supreme Court
11 pages
AMAR NATH JHA Vs NAND KISHORE SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000094-000097 / 2013
Diary number: 20016 / 2008
Advocates: HIMANSHU MUNSHI Vs

03 August 2018
Supreme Court
5 pages
SOW. CHHAYA Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000963-000963 / 2018
Diary number: 35368 / 2016
Advocates: RAJIV SHANKAR DVIVEDI Vs

03 August 2018
Supreme Court
31 pages
BANGALORE DEVELOPMENT AUTHORITY Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-007661-007663 / 2018
Diary number: 32126 / 2017
Advocates: ANKUR S. KULKARNI Vs

02 August 2018
Supreme Court
16 pages
RAJU MANJHI Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001333-001333 / 2009
Diary number: 17950 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs GOPAL SINGH

02 August 2018
Supreme Court
5 pages
ABDUL JAWAD M.F Vs R. RAJ PRADEEP .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005203-005203 / 2016
Diary number: 16129 / 2016
Advocates: ZULFIKER ALI P. S Vs

01 August 2018
Supreme Court
6 pages
DEEPAK Vs THE STATE OF UTTAR PRADESH (NOW UTTARAKHAND)

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000545-000545 / 2011
Diary number: 1356 / 2011
Advocates: DHARMENDRA KUMAR SINHA Vs SAURABH TRIVEDI

01 August 2018
Supreme Court
7 pages
NARENDRA KUMAR TIWARI Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-007423-007429 / 2018
Diary number: 639 / 2017
Advocates: TULIKA MUKHERJEE Vs GOPAL PRASAD

01 August 2018
Supreme Court
10 pages
THE STATE OF RAJASTHAN Vs MOHAN LAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000959-000959 / 2018
Diary number: 10144 / 2016
Advocates: MILIND KUMAR Vs

01 August 2018
Supreme Court
40 pages
UNION OF INDIA THROUGH ITS SECRETARY Vs MAJ GEN MANOMOY GANGULY

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-005800 / 2018
Diary number: 19101 / 2018
Advocates: ARVIND KUMAR SHARMA Vs

01 August 2018
Supreme Court
4 pages
TAMIL NADU CHAMBER OF COMMERCE AND INDUSTRY REPRESENTED THRO. ITS HONY. SECRETARY AND ANR. Vs P MAHENDRAVEL AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007421-007421 / 2018
Diary number: 25743 / 2014
Advocates: KSN & CO. Vs

01 August 2018
Supreme Court
3 pages
KULDEEP MANSUKHANI Vs COURT ON ITS OWN MOTION,TH.REGISTRAR,DHC AND ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000920-000920 / 2006
Diary number: 20803 / 2006
Advocates: JASPREET GOGIA Vs C. K. SUCHARITA

01 August 2018
Supreme Court
8 pages
DR. SR. TESSY JOSE Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000961-000961 / 2018
Diary number: 10655 / 2018
Advocates: LIZ MATHEW Vs

31 July 2018
Supreme Court
13 pages
SURINDER KUMAR KHANNA Vs INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000949-000949 / 2018
Diary number: 36059 / 2017
Advocates: PAHLAD SINGH SHARMA Vs

31 July 2018
Supreme Court
24 pages
LAKSHMI SREENIVASA COOP.BLDG.SOTY. LTD. Vs PUVVADA RAMA RAO (D) BY LRS .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-006620-006620 / 2008
Diary number: 60336 / 2006
Advocates: K. SHIVRAJ CHOUDHURI Vs M. A. CHINNASAMY