Showing 2221 - 2235 of 41947 judgements
10 August 2018
Supreme Court
3 pages
STATE OF HARYANA AND ORS. ETC. ETC. Vs BANT LAL ETC. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002634-002671 / 2018
Diary number: 28185 / 2016
Advocates: MONIKA GUSAIN Vs

10 August 2018
Supreme Court
2 pages
SAJID Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000983-000983 / 2018
Diary number: 17733 / 2018
Advocates: MUKESH K. GIRI Vs ABHISHEK ATREY

09 August 2018
Supreme Court
46 pages
CHITRA SHARMA Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000744 / 2017
Diary number: 25878 / 2017
Advocates: ASHWARYA SINHA Vs

09 August 2018
Supreme Court
4 pages
SHIVAJI Vs DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002816-002816 / 2018
Diary number: 5099 / 2018
Advocates: ANIL KUMAR Vs

09 August 2018
Supreme Court
4 pages
SANTOSH DEVI Vs MAHAVEER SINGH .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-007279-007279 / 2018
Diary number: 18780 / 2016
Advocates: DEVENDRA SINGH Vs

09 August 2018
Supreme Court
35 pages
BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

09 August 2018
Supreme Court
2 pages
SUDHIR KUMAR JAIN Vs NEERAJ KUMAR JAIN .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008151-008151 / 2018
Diary number: 12785 / 2015
Advocates: PREETI SINGH Vs

09 August 2018
Supreme Court
3 pages
KALLURI VENKATA NARASIMHA RAO @ NARSINGA RAO Vs THE LAND ACQUISITION OFFICER AND SUB-COLLECTOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008153-008154 / 2018
Diary number: 1283 / 2015
Advocates: PRABHA SWAMI Vs S.. UDAYA KUMAR SAGAR

09 August 2018
Supreme Court
17 pages
AJAY KUMAR SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010829-010829 / 2014
Diary number: 22691 / 2010
Advocates: KABIR DIXIT Vs

09 August 2018
Supreme Court
4 pages
SIDDALING Vs STATE OF KARNATAKA THROUGH KALAGI POLICE STATION

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001606-001606 / 2009
Diary number: 25833 / 2008
Advocates: VAIJAYANTHI GIRISH Vs ANITHA SHENOY

09 August 2018
Supreme Court
10 pages
M/S POPAT AND KOTECHA PROPERTY Vs ASHIM KUMAR DEY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008149-008149 / 2018
Diary number: 11522 / 2017
Advocates: SHEKHAR KUMAR Vs

09 August 2018
Supreme Court
3 pages
BABJI Vs STATE PF ANDHRA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002159-002159 / 2009
Diary number: 17511 / 2008
Advocates: ANIL KUMAR TANDALE Vs MUKESH KUMAR MARORIA

08 August 2018
Supreme Court
10 pages
SHAMANNA Vs THE DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO. LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-008144-008144 / 2018
Diary number: 26745 / 2017
Advocates: ANIL KUMAR Vs

07 August 2018
Supreme Court
16 pages
KUSAL TOPPA Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001691-001692 / 2010
Diary number: 21612 / 2009
Advocates: ANNAM D. N. RAO Vs GOPAL PRASAD

06 August 2018
Supreme Court
25 pages
COL. IVS GAHLOT Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-008047 / 2018
Diary number: 34810 / 2015
Advocates: PASHUPATHI NATH RAZDAN Vs