Judgements

14 August 2018
Supreme Court
12 pages

UNION BANK OF INDIA Vs C.G. AJAY BABU

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008251-008251 / 2018
Diary number: 2976 / 2017
Advocates: O. P. GAGGAR Vs

14 August 2018
Supreme Court
17 pages

M/S ALAGU PHARMACY Vs N MAGUDESWARI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-008256-008257 / 2018
Diary number: 12639 / 2017
Advocates: G.SIVABALAMURUGAN Vs

14 August 2018
Supreme Court
4 pages

IMTIYAZ RAMZAN KHAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(Crl) No.-006740 / 2018
Diary number: 20446 / 2018
Advocates: SHIV KUMAR SURI Vs

14 August 2018
Supreme Court
11 pages

MOHINDER SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002182-002182 / 2010
Diary number: 30530 / 2010
Advocates: CHANDER SHEKHAR ASHRI Vs KULDIP SINGH

14 August 2018
Supreme Court
24 pages

K.KISHAN Vs M/S VIJAY NIRMAN COMPANY PVT. LTD. REP. BY ITS MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-021824 / 2017
Diary number: 40576 / 2017
Advocates: D. BHARATHI REDDY Vs

14 August 2018
Supreme Court
9 pages

STATE OF ORISSA Vs STATE (TRYSEM) LIVE STOCK INSPECTOR SANGHA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008253-008253 / 2018
Diary number: 36700 / 2016
Advocates: SHARMILA UPADHYAY Vs

13 August 2018
Supreme Court
3 pages

BIPIN KUMAR Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000993-000993 / 2018
Diary number: 6436 / 2018
Advocates: KUMAR MIHIR Vs

13 August 2018
Supreme Court
52 pages

K. ANBAZHAGAN AND ETC. Vs THE REGISTRAR GENERAL HIGH COURT OF MADRAS

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-008216-008217 / 2018
Diary number: 27457 / 2015
Advocates: SUMIT KUMAR Vs ANANDH KANNAN N.

13 August 2018
Supreme Court
20 pages

ARVIND TIWARY Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000998-000998 / 2018
Diary number: 36686 / 2017
Advocates: GOPAL JHA Vs

10 August 2018
Supreme Court
57 pages

M/S. GOEL GANGA DEVELOPERS INDIA PVT. LTD. Vs UNION OF INDIA THROUGH SECRETARY MINISTRY OF ENVIRONMENT AND FOREST

Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-010854-010854 / 2016
Diary number: 37233 / 2016
Advocates: VENKITA SUBRAMONIAM T.R Vs

10 August 2018
Supreme Court
12 pages

THE CORPORATION OF MADRAS AND ANOTHER Vs M. PARTHASARATHY AND OTHERS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003033-003033 / 2006
Diary number: 2502 / 2003
Advocates: M. YOGESH KANNA Vs R. CHANDRACHUD

10 August 2018
Supreme Court
6 pages

P.K. NARAYANAN RAJA Vs AMBIKA AND ANR.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000561-000561 / 2008
Diary number: 8277 / 2005
Advocates: V. RAMASUBRAMANIAN Vs M. A. CHINNASAMY

10 August 2018
Supreme Court
10 pages

K.S.RAJAN (DEAD) THROUGH L.RS. Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006281-006282 / 2009
Diary number: 11178 / 2007
Advocates: ROMY CHACKO Vs

10 August 2018
Supreme Court
7 pages

VILAS DINKAR BHAT Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002095-002095 / 2007
Diary number: 5141 / 2007
Advocates: SUDHANSHU S. CHOUDHARI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

10 August 2018
Supreme Court
7 pages

VED PAL (D) TR.LRS.. Vs PREM DEVI (D) TR.LRS..

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008353-008353 / 2014
Diary number: 6712 / 2007
Advocates: MANOJ SWARUP Vs