Showing 2191 - 2205 of 41947 judgements
20 August 2018
Supreme Court
17 pages
M/S EMKAY GLOBAL FINANCIAL SERVICES LTD. Vs GINDHAR SONDHI

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-008367-008367 / 2018
Diary number: 38199 / 2017
Advocates: DIVYAKANT LAHOTI Vs

20 August 2018
Supreme Court
17 pages
COMMISSIONER OF INCOME TAX Vs M/S CLASSIC BINDING INDUSTRIES

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-007208-007208 / 2018
Diary number: 14873 / 2018
Advocates: ANIL KATIYAR Vs

17 August 2018
Supreme Court
41 pages
RAJDEEP GHOSH Vs THE STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000766 / 2018
Diary number: 23521 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

16 August 2018
Supreme Court
26 pages
MOHAN LAL Vs THE STATE OF PUNJAB

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001880-001880 / 2011
Diary number: 1075 / 2010
Advocates: CHANCHAL KUMAR GANGULI Vs JASPREET GOGIA

16 August 2018
Supreme Court
15 pages
AHALYA A. SAMTANEY Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008292-008292 / 2018
Diary number: 27401 / 2017
Advocates: T. MAHIPAL Vs

16 August 2018
Supreme Court
5 pages
STATE OF KARNATAKA Vs P.RAVIKUMAR @ RAVI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001428-001429 / 2013
Diary number: 17390 / 2009
Advocates: ANITHA SHENOY Vs SUSHIL BALWADA

16 August 2018
Supreme Court
7 pages
MANPHOOL SINGH Vs THE STATE OF HARYANA STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001817-001817 / 2009
Diary number: 26320 / 2008
Advocates: RISHI MALHOTRA Vs VISHWA PAL SINGH

14 August 2018
Supreme Court
4 pages
STATE OF KARNATAKA Vs SRINIVASA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001496-001497 / 2013
Diary number: 5912 / 2008
Advocates: V. N. RAGHUPATHY Vs (MRS. ) VIPIN GUPTA

14 August 2018
Supreme Court
3 pages
BHAGWAN DASS Vs STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000283-000283 / 2014
Diary number: 19750 / 2008
Advocates: PRATIBHA JAIN Vs MONIKA GUSAIN

14 August 2018
Supreme Court
4 pages
STATE OF KARNATAKA Vs A.B.MAHESHA ETC.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001133-001135 / 2010
Diary number: 3682 / 2008
Advocates: V. N. RAGHUPATHY Vs

14 August 2018
Supreme Court
2 pages
SWADESHI COMMERL.CO.LTD..AND ANR. Vs UNION OF INDIA AND ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004332-004332 / 2009
Diary number: 3859 / 2007
Advocates: SHEKHAR KUMAR Vs SUSHMA SURI

14 August 2018
Supreme Court
3 pages
THE STATE OF KERALA Vs A.A.ALI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-002100-002101 / 2017
Diary number: 34633 / 2017
Advocates: NISHE RAJEN SHONKER Vs

14 August 2018
Supreme Court
4 pages
LALLI PATEL Vs THE STATE OF MADHYA PRADESH AND ORS. PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT MANTRALAYA VALLABH B

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008258-008258 / 2018
Diary number: 32391 / 2016
Advocates: VIVEK NARAYAN SHARMA Vs RAKHI RAY

14 August 2018
Supreme Court
10 pages
RAM CHANDRA SINGH Vs RAJARAM

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008145-008145 / 2018
Diary number: 4629 / 2017
Advocates: YASH PAL DHINGRA Vs

14 August 2018
Supreme Court
41 pages
STATE BANK OF INDIA Vs V. RAMAKRISHNAN

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-003595 / 2018
Diary number: 11958 / 2018
Advocates: SANJAY KAPUR Vs