Judgements

Showing 2176 - 2190 of 41947 judgements
21 August 2018
Supreme Court
40 pages
SURESH Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001445-001446 / 2012
Diary number: 9914 / 2012
Advocates: RISHI MALHOTRA Vs

21 August 2018
Supreme Court
18 pages
SHAM SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000544-000544 / 2018
Diary number: 31130 / 2017
Advocates: DEEPAK GOEL Vs

21 August 2018
Supreme Court
10 pages
RAM PRATAP Vs ANAND KANWAR

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-008504-008504 / 2018
Diary number: 24248 / 2017
Advocates: ASTHA PRASAD Vs

21 August 2018
Supreme Court
15 pages
ANANT SON OF SIDHESHWAR DUKRE Vs PRATAP SON OF ZHAMNNAPPA LAMZANE

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-008420-008420 / 2018
Diary number: 25539 / 2017
Advocates: DEVVRAT Vs

21 August 2018
Supreme Court
12 pages
SWAPNA MOHANTY Vs THE STATE OF ODISHA STATE OF ORISSA AND ORS. SECRETARY TO GOVERNMENT OF ODISHA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-008425-008425 / 2018
Diary number: 38140 / 2015
Advocates: SURESH CHANDRA TRIPATHY Vs

21 August 2018
Supreme Court
5 pages
K. SUBBA RAO . Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-001045-001045 / 2018
Diary number: 13498 / 2016
Advocates: SRIDHAR POTARAJU Vs

21 August 2018
Supreme Court
19 pages
STATE OF TAMIL NADU REP BY SECRETARY TO GOVT (HOME) Vs PROMOD KUMAR IPS

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-008427-008428 / 2018
Diary number: 6855 / 2017
Advocates: K. V. VIJAYAKUMAR Vs JAYANT MOHAN

21 August 2018
Supreme Court
19 pages
TIRUMALA MEDICAL ACADEMY EDUCATIONAL SOCIETY Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: W.P.(C) No.-000779 / 2018
Diary number: 24285 / 2018
Advocates: Praseena Elizabeth Joseph Vs

21 August 2018
Supreme Court
17 pages
MEDICAL COUNCIL OF INDIA Vs THE PRINCIPAL KMCT MEDICAL COLLEGE

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-008429-008429 / 2018
Diary number: 27174 / 2018
Advocates: GAURAV SHARMA Vs

21 August 2018
Supreme Court
2 pages
THE STATE OF PUNJAB Vs PURO DEVI (D) THRU HER LRS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008431-008434 / 2018
Diary number: 23732 / 2018
Advocates: UTTARA BABBAR Vs

20 August 2018
Supreme Court
14 pages
KEHAR SINGH (D) THR. LRS. Vs NACHITTAR KAUR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003264-003264 / 2011
Diary number: 28020 / 2006
Advocates: JYOTI MENDIRATTA Vs GAGAN GUPTA

20 August 2018
Supreme Court
20 pages
FOOD CORPORATION OF INDIA Vs GEN.SECY., FCI INDIA EMPLPYEES UNION

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010499-010499 / 2011
Diary number: 9247 / 2007
Advocates: Y. PRABHAKARA RAO Vs SWETANK SHANTANU

20 August 2018
Supreme Court
10 pages
SAVATRAM RAMPRATAP MILL Vs RADHEYSHYAM S/O LAXMINARAYAN GOENKAR (D) THR. LRS. AND ANR.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000751-000751 / 2008
Diary number: 9356 / 2007
Advocates: D. M. NARGOLKAR Vs SUJATA KURDUKAR

20 August 2018
Supreme Court
8 pages
THE STATE OF HARYANA Vs RAJESH AGGARWAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002218-002218 / 2011
Diary number: 9709 / 2007
Advocates: MONIKA GUSAIN Vs GOPAL SINGH

20 August 2018
Supreme Court
5 pages
BIRWATI CHAUDHARY Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008376-008376 / 2018
Diary number: 25305 / 2017
Advocates: USHA NANDINI. V Vs