Showing 2161 - 2175 of 41947 judgements
28 August 2018
Supreme Court
2 pages
RUKHSANA SHAHEEN KHAN Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000032-000032 / 2013
Diary number: 28153 / 2006
Advocates: Vs B. KRISHNA PRASAD

28 August 2018
Supreme Court
9 pages
THE STATE OF RAJASTHAN Vs GANWARA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001018-001018 / 2010
Diary number: 10678 / 2010
Advocates: MILIND KUMAR Vs

27 August 2018
Supreme Court
6 pages
BHARMAL MEDICAL STORE CIVIL HOSPITAL BADNAGAR Vs STATE OF M.P.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-008590-008591 / 2018
Diary number: 15753 / 2015
Advocates: DIVYAKANT LAHOTI Vs

27 August 2018
Supreme Court
4 pages
EMMANUEL LALITH KUMAR Vs THE ORTHODOX SYRIAN CATHOLIC EDUCATIONAL SOCIETY (R)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008685-008686 / 2018
Diary number: 34401 / 2017
Advocates: sachin sharma Vs

27 August 2018
Supreme Court
3 pages
SURAJ PRAKASH BHAGAT Vs BHAVESHBHAI NARESHCHANDRA AMIN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008708-008708 / 2018
Diary number: 28744 / 2018
Advocates: E. C. AGRAWALA Vs

24 August 2018
Supreme Court
7 pages
LAKSHMI CHAND Vs THE STATE OF UTTAR PRADESH HOME DEPARTMENT PRINCIPAL SECRETARY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001540-001540 / 2017
Diary number: 2664 / 2017
Advocates: YASH PAL DHINGRA Vs ARDHENDUMAULI KUMAR PRASAD

24 August 2018
Supreme Court
24 pages
WEST BENGAL STATE ELECTION COMMISSION Vs COMMUNIST PARTY OF INDIA (MARXIST) ITS AUTHORIZED MEMBER, WEST BENGAL STATE COMMITTEE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-008515-008515 / 2018
Diary number: 18089 / 2018
Advocates: KUNAL CHATTERJI Vs

24 August 2018
Supreme Court
24 pages
MR. ANURAG MITTAL Vs MRS. SHAILY MISHRA MITTAL

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-018312-018312 / 2017
Diary number: 27478 / 2016
Advocates: PETITIONER-IN-PERSON Vs UMANG SHANKAR

21 August 2018
Supreme Court
33 pages
SHAILESH MANUBHAI PARMAR Vs ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSIONER

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000631 / 2017
Diary number: 23162 / 2017
Advocates: FARRUKH RASHEED Vs

21 August 2018
Supreme Court
22 pages
M/S. SONELL CLOCKS AND GIFTS LTD. Vs THE NEW INDIA ASSURANCE CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001217-001218 / 2017
Diary number: 40963 / 2016
Advocates: AJIT SHARMA Vs

21 August 2018
Supreme Court
30 pages
SAMIR NARAIN BHOJWANI Vs M/S AURORA PROPERTIES AND INVESTMENTS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007079-007079 / 2018
Diary number: 25467 / 2018
Advocates: E. C. AGRAWALA Vs

21 August 2018
Supreme Court
9 pages
SUMAN DEVI Vs MANISHA DEVI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-008337-008337 / 2018
Diary number: 28194 / 2017
Advocates: KAVEETA WADIA Vs

21 August 2018
Supreme Court
5 pages
M/S KOHINOOR TRANSPORTERS Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-008338-008338 / 2018
Diary number: 40130 / 2017
Advocates: MUKUL KUMAR Vs

21 August 2018
Supreme Court
21 pages
UNITED INDIA INSURANCE CO.LTD. Vs HYUNDAI ENGINEERING AND CONSTRUCTION CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008146-008146 / 2018
Diary number: 4141 / 2018
Advocates: MOHIT PAUL Vs

21 August 2018
Supreme Court
40 pages
THE STATE OF UTTAR PRADESH Vs ACHAL SINGH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-008421-008421 / 2018
Diary number: 11952 / 2018
Advocates: ANKUR PRAKASH Vs