Judgements

Showing 2146 - 2160 of 41947 judgements
30 August 2018
Supreme Court
163 pages
TANVI DINESH PATEL Vs THE STATE OF MAHARASHTRA TRIBAL DEVELOPMENT DEPARTMENT

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008375-008375 / 2014
Diary number: 33701 / 2010
Advocates: SUDHANSHU S. CHOUDHARI Vs GAURAV AGRAWAL

30 August 2018
Supreme Court
163 pages
ASHOK KUMAR CHOUDHARY . Vs DELHI JAL BOARD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008802-008802 / 2012
Diary number: 37347 / 2012
Advocates: ABHINAV MUKERJI Vs PRANEET RANJAN

30 August 2018
Supreme Court
163 pages
GOVT. OF NCT OF DELHI Vs SUSHILA DEVI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009048-009048 / 2018
Diary number: 36581 / 2017
Advocates: B. V. BALARAM DAS Vs

30 August 2018
Supreme Court
5 pages
THE STATE OF UTTAR PRADESH HOME DEPARTMENT SECRETARY Vs RAJA ETC.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000396-000398 / 2015
Diary number: 9780 / 2011
Advocates: ABHISTH KUMAR Vs PRASHANT CHAUDHARY

29 August 2018
Supreme Court
9 pages
THE STATE OF UTTAR PRADESH Vs ANIL KUMAR @ BADKA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001094-001094 / 2018
Diary number: 16411 / 2015
Advocates: GARVESH KABRA Vs

29 August 2018
Supreme Court
30 pages
DOLA @ DOLAGOBINDA PRADHAN Vs THE STATE OF ODISHA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001095-001095 / 2018
Diary number: 25787 / 2017
Advocates: SANDEEP DEVASHISH DAS Vs

29 August 2018
Supreme Court
12 pages
KRISHAN KUMAR MADAN Vs ASHOK KUMAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008336-008337 / 2011
Diary number: 11451 / 2011
Advocates: ARUN K. SINHA Vs ANAGHA S. DESAI

29 August 2018
Supreme Court
2 pages
PUNJAB STATE ELECTRICITY BOARD Vs M/S. MEGH RAJ BANSAL GOVT CONTRACTOR AND SUPPLIERS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009012-009013 / 2018
Diary number: 31489 / 2016
Advocates: KAMALDEEP GULATI Vs BIRENDRA KUMAR MISHRA

29 August 2018
Supreme Court
2 pages
THE STATE OF MADHYA PRADESH Vs SHABANA BI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001791-001791 / 2011
Diary number: 6818 / 2011
Advocates: SWARUPAMA CHATURVEDI Vs ANIS AHMED KHAN

29 August 2018
Supreme Court
7 pages
THE STATE OF MADHYA PRADESH Vs PREETAM

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002229-002229 / 2011
Diary number: 6817 / 2011
Advocates: SWARUPAMA CHATURVEDI Vs NIKILESH RAMACHANDRAN

28 August 2018
Supreme Court
26 pages
MENOKA MALIK Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001198-001198 / 2006
Diary number: 21483 / 2004
Advocates: SUMITA HAZARIKA Vs

28 August 2018
Supreme Court
24 pages
MATHEWS MAR KOORILOS (DEAD) AND ANR. ETC. Vs M. PAPPY (DEAD) AND ANR. ETC.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006263-006265 / 2001
Diary number: 7440 / 2000
Advocates: E. M. S. ANAM Vs A. RAGHUNATH

28 August 2018
Supreme Court
2 pages
BIR SINGH Vs RAM KANWAR SINGH(D) TH. LRS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-008994-008994 / 2018
Diary number: 35724 / 2013
Advocates: VINAY GARG Vs

28 August 2018
Supreme Court
2 pages
KRISHAN KUMAR Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001088-001088 / 2018
Diary number: 29781 / 2015
Advocates: M. C. DHINGRA Vs

28 August 2018
Supreme Court
4 pages
BHARAT STARS SERVICES PVT LTD Vs HARSH DEV THAKUR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001089-001089 / 2018
Diary number: 17948 / 2018
Advocates: RAKESH KUMAR-I Vs