Showing 2131 - 2145 of 41947 judgements
05 September 2018
Supreme Court
5 pages
C.R.KARIYAPPA Vs STATE OF KARNATAKA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000781-000781 / 2009
Diary number: 31581 / 2008
Advocates: ANIRUDH SANGANERIA Vs ANITHA SHENOY

05 September 2018
Supreme Court
5 pages
DEVI SINGH Vs THE STATE OF MADHYA PRADESH HOME DEPARTMENT S.H.O.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000441-000441 / 2010
Diary number: 31301 / 2008
Advocates: PRAGATI NEEKHRA Vs C. D. SINGH

05 September 2018
Supreme Court
13 pages
THE STATE OF MADHYA PRADESH Vs RATAN SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001034-001034 / 2013
Diary number: 4544 / 2011
Advocates: C. D. SINGH Vs KHAITAN & CO.

05 September 2018
Supreme Court
5 pages
THE STATE OF MADHYA PRADESH Vs SHRIRAM .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001177-001177 / 2012
Diary number: 232 / 2011
Advocates: SWARUPAMA CHATURVEDI Vs SUSMITA LAL

04 September 2018
Supreme Court
25 pages
YASHWANT Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000385-000386 / 2008
Diary number: 4402 / 2008
Advocates: SHIVAJI M. JADHAV Vs

04 September 2018
Supreme Court
9 pages
HARIBHAU Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001118-001118 / 2018
Diary number: 27815 / 2018
Advocates: SUDHANSHU S. CHOUDHARI Vs

31 August 2018
Supreme Court
6 pages
NATIONAL INSURANCE CO. LTD. Vs ASHALATA BHOWMIK

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-009100-009100 / 2018
Diary number: 20806 / 2017
Advocates: RANJAN KUMAR PANDEY Vs

31 August 2018
Supreme Court
9 pages
ANIL KUMAR Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004398-004398 / 2016
Diary number: 7920 / 2016
Advocates: PRAKASH RANJAN NAYAK Vs

31 August 2018
Supreme Court
21 pages
KAILASH SINGH Vs THE MANAGING COMMITTEE MAYO COLLEGE AJMER AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-006409-006409 / 2017
Diary number: 37141 / 2013
Advocates: PRASHANT BHUSHAN Vs ANUJ BHANDARI

30 August 2018
Supreme Court
6 pages
STATE OF KARNATAKA Vs PRAKASH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000466-000466 / 2012
Diary number: 19031 / 2010
Advocates: ANITHA SHENOY Vs S. N. BHAT

30 August 2018
Supreme Court
163 pages
BIR SINGH Vs DELHI JAL BOARD .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001085-001085 / 2013
Diary number: 40019 / 2012
Advocates: D. N. GOBURDHAN Vs PRANEET RANJAN

30 August 2018
Supreme Court
163 pages
SARV RURAL AND URBAN WELFARE SOCIETY Vs UNION OF INDIA .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001086-001086 / 2013
Diary number: 40249 / 2012
Advocates: D. N. GOBURDHAN Vs JATINDER KUMAR BHATIA

30 August 2018
Supreme Court
163 pages
MUKESH KUMAR . Vs DELHI SUBORDINATE SER.SELECN BD .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008141-008141 / 2014
Diary number: 34082 / 2011
Advocates: BIJAN KUMAR GHOSH Vs ANIL KATIYAR

30 August 2018
Supreme Court
163 pages
KAPIL KUMAR Vs DELHI SUBORDINATE SER.SEL.BOARD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-010081-010081 / 2014
Diary number: 33808 / 2011
Advocates: KRISHAN SINGH CHAUHAN Vs B. V. BALARAM DAS

30 August 2018
Supreme Court
163 pages
RANCHI ASSOCIATION Vs UNION OF INDIA AND ORS .

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009935-009937 / 2014
Diary number: 18396 / 2007
Advocates: JYOTI MENDIRATTA Vs D. S. MAHRA