Showing 2116 - 2130 of 41947 judgements
07 September 2018
Supreme Court
21 pages
GOTTUMUKKALA VENKATA KRISHAMRAJU Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000732 / 2018
Diary number: 23081 / 2018
Advocates: RAVINDRA KUMAR Vs

07 September 2018
Supreme Court
16 pages
MYSORE URBAN DEVELOPMENT AUTHORITY Vs K.M. CHIKKATHAYAMMA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009182-009188 / 2018
Diary number: 31403 / 2017
Advocates: Mahesh Thakur Vs

06 September 2018
Supreme Court
495 pages
NAVTEJ SINGH JOHAR Vs UNION OF INDIA MINISTRY OF LAW AND JUSTICE SECRETARY.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(Crl.) No.-000076-000076 / 2016
Diary number: 14961 / 2016
Advocates: E. C. AGRAWALA Vs

06 September 2018
Supreme Court
15 pages
MAJ. AMOD KUMAR Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000918 / 2017
Diary number: 29777 / 2017
Advocates: KAMAKSHI S. MEHLWAL Vs

06 September 2018
Supreme Court
3 pages
RAVINDER KAUR Vs GAGANDEEP SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009167-009168 / 2018
Diary number: 19896 / 2016
Advocates: NIKILESH RAMACHANDRAN Vs

06 September 2018
Supreme Court
4 pages
STATE OF KARNATAKA Vs YENKAREDDY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000144-000144 / 2009
Diary number: 1092 / 2006
Advocates: JOSEPH ARISTOTLE S. Vs V. N. RAGHUPATHY

06 September 2018
Supreme Court
4 pages
K.RAVICHANDRA Vs STATE OF KARNATAKA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000176-000176 / 2009
Diary number: 32193 / 2008
Advocates: SUSHIL BALWADA Vs V. N. RAGHUPATHY

06 September 2018
Supreme Court
5 pages
DURJAN SINGH (DEAD) TH. LR. Vs VIR SINGH .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000053-000053 / 2008
Diary number: 24063 / 2005
Advocates: AKSHAT SHRIVASTAVA Vs

05 September 2018
Supreme Court
30 pages
N RADHAKRISHNAN @ RADHAKRISHNAN VARENICKAL Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000904 / 2018
Diary number: 27877 / 2018
Advocates: USHA NANDINI. V Vs

05 September 2018
Supreme Court
14 pages
THE STATE OF MAHARASHTRA Vs TASNEEM RIZWAN SIDDIQUEE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-001124-001124 / 2018
Diary number: 11542 / 2018
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

05 September 2018
Supreme Court
20 pages
R.S.SEHRAWAT Vs RAJEEV MALHOTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000684-000684 / 2006
Diary number: 12923 / 2006
Advocates: ASHOK MATHUR Vs V. K. VERMA

05 September 2018
Supreme Court
10 pages
SHIVARAJ Vs RAJENDRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008278-008279 / 2018
Diary number: 41965 / 2017
Advocates: S. USHA REDDY Vs

05 September 2018
Supreme Court
8 pages
SMT. KAVITA Vs THE STATE OF UTTAR PRADESH THROUGH SECRETARY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002623-002623 / 2018
Diary number: 1808 / 2018
Advocates: ADITYA RANJAN Vs

05 September 2018
Supreme Court
18 pages
SK. RAJU @ ABDUL HAQUE @ JAGGA Vs THE STATE OF WEST BENGAL

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000459-000459 / 2017
Diary number: 41197 / 2016
Advocates: ARUNIMA DWIVEDI Vs CHANCHAL KUMAR GANGULI

05 September 2018
Supreme Court
3 pages
M.P. POORVA KSHETRA VIDYUT VITARAN CO. LTD. Vs UMA SHANKAR DWIVEDI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009146-009148 / 2018
Diary number: 5044 / 2016
Advocates: AMALPUSHP SHROTI Vs DAYA KRISHAN SHARMA