Showing 2101 - 2115 of 41947 judgements
13 September 2018
Supreme Court
9 pages
PRAVESH KUMAR SACHDEVA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-009836-009836 / 2014
Diary number: 11723 / 2006
Advocates: AMIT PAWAN Vs SWARUPAMA CHATURVEDI

12 September 2018
Supreme Court
51 pages
MEDICAL COUNCIL OF INDIA Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000231 / 2018
Diary number: 7459 / 2018
Advocates: GAURAV SHARMA Vs

12 September 2018
Supreme Court
4 pages
THE STATE OF UTTAR PRADESH Vs HANSRAJ @ HANSU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000997-000997 / 2009
Diary number: 17140 / 2006
Advocates: GARVESH KABRA Vs NIDHI

12 September 2018
Supreme Court
3 pages
SANGITA @ REKHA SAMBHAJI MALODE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000899-000899 / 2009
Diary number: 4274 / 2009
Advocates: K. N. RAI Vs

12 September 2018
Supreme Court
4 pages
KANNAN Vs STATE REP BY INSPECTOR OF POLICE

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001580-001580 / 2011
Diary number: 4353 / 2009
Advocates: MALINI PODUVAL Vs M. YOGESH KANNA

12 September 2018
Supreme Court
15 pages
WOCKHARDT LIMITED Vs TORRENT PHARMACEUTICALS LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009844-009844 / 2018
Diary number: 13692 / 2018
Advocates: AMAN VARMA Vs

11 September 2018
Supreme Court
81 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

11 September 2018
Supreme Court
4 pages
ASHOK SINGH . Vs STATE OF U.P .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002799-002799 / 2011
Diary number: 3710 / 2007
Advocates: SOM RAJ CHOUDHURY Vs ASHOK K. SRIVASTAVA

11 September 2018
Supreme Court
17 pages
NARAYANA GRAMANI AND ORS. Vs MARIAMMAL AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005057-005057 / 2009
Diary number: 35474 / 2007
Advocates: A. T. M. SAMPATH Vs

11 September 2018
Supreme Court
4 pages
RAJIV VIJAYASARATHY RATNAM Vs SAVITHA SEETHARAM

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009340-009340 / 2018
Diary number: 34237 / 2016
Advocates: SANJAY JAIN Vs

11 September 2018
Supreme Court
35 pages
M/A PSA MUMBAI INVESTMENTS PTE. LIMITED Vs THE BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009352-009352 / 2018
Diary number: 10558 / 2018
Advocates: LIZ MATHEW Vs

11 September 2018
Supreme Court
4 pages
KALYAN SINGH Vs RAVINDER KAUR (D)THRU LRS. AND ANR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009332-009332 / 2018
Diary number: 33161 / 2016
Advocates: SUDHIR NAAGAR Vs

10 September 2018
Supreme Court
2 pages
M/S ARTISTIC ART FORUM PVT. LTD. Vs B. SITA MAHA LAKSHMI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009215-009215 / 2018
Diary number: 19712 / 2018
Advocates: G. BALAJI Vs

07 September 2018
Supreme Court
11 pages
MAQBOOL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001143-001143 / 2018
Diary number: 29074 / 2018
Advocates: SHANKAR DIVATE Vs

07 September 2018
Supreme Court
35 pages
PRABHAT RANJAN SINGH Vs R.K. KUSHWAHA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009176-009176 / 2018
Diary number: 22733 / 2017
Advocates: VIKAS MEHTA Vs