Showing 2086 - 2100 of 41947 judgements
18 September 2018
Supreme Court
6 pages
VENUGOPAL PADAYACHI Vs V. PICHAIKARAN(DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004985-004985 / 2010
Diary number: 23819 / 2004
Advocates: REVATHY RAGHAVAN Vs

18 September 2018
Supreme Court
5 pages
M/S BEE GEE CORPORATION PVT. LTD Vs PUNJAB FINANCIAL CORPORATION

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009651-009651 / 2018
Diary number: 34087 / 2014
Advocates: P. N. PURI Vs

18 September 2018
Supreme Court
5 pages
PRABHU @ KULANDAIVELU Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001178-001178 / 2018
Diary number: 14843 / 2015
Advocates: GAUTAM NARAYAN Vs M. YOGESH KANNA

17 September 2018
Supreme Court
14 pages
L. PONNAYAL @ LAKSHMI Vs KARUPPANNAN DEAD THROUGH LR. SENGODA GOUNDER AND ANR.

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009558-009559 / 2018
Diary number: 26667 / 2016
Advocates: PETITIONER-IN-PERSON Vs

17 September 2018
Supreme Court
21 pages
COMMISSIONER OF INCOME TAX, KOCHI Vs M/S.HOTEL AND ALLIED TRADES (P) LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007126-007126 / 2008
Diary number: 28886 / 2008
Advocates: MUKESH KUMAR MARORIA Vs R. N. KESWANI

14 September 2018
Supreme Court
22 pages
PANKAJ SINHA Vs UNION OF INDIA AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000767-000767 / 2014
Diary number: 25841 / 2014
Advocates: SATYA MITRA Vs

14 September 2018
Supreme Court
35 pages
SOCIAL ACTION FORUM Vs UNION OF INDIA AND ORS. MINSTRY LAW AND JUSTICE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000073-000073 / 2015
Diary number: 40984 / 2014
Advocates: (MRS. ) VIPIN GUPTA Vs

14 September 2018
Supreme Court
6 pages
M/S ZHEJIANG BONLY ELEVATOR GUIDE RAIL MANUFACTURE CO. LTD. Vs M/S JADE ELEVATOR COMPONENTS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: ARBIT.CASE(C) No.-000022 / 2018
Diary number: 24145 / 2018
Advocates: NANDINI GIDWANEY Vs

14 September 2018
Supreme Court
32 pages
S. NAMBI NARAYANAN Vs SIBY MATHEWS & OTHERS ETC.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-006637-006638 / 2018
Diary number: 19295 / 2015
Advocates: K. B. SOUNDER RAJAN Vs

14 September 2018
Supreme Court
15 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

13 September 2018
Supreme Court
12 pages
ABDUL WAHAB K. Vs THE STATE OF KERALA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-001047-001047 / 2018
Diary number: 38722 / 2013
Advocates: SENTHIL JAGADEESAN Vs C. K. SASI

13 September 2018
Supreme Court
19 pages
MEDICAL COUNCIL OF INDIA Vs N.C. MEDICAL COLLEGE AND HOSPITAL

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-009519-009519 / 2018
Diary number: 29693 / 2018
Advocates: GAURAV SHARMA Vs

13 September 2018
Supreme Court
11 pages
MOHMED RAFIQ ABDUL RAHIM SHAIKH Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-001078-001078 / 2008
Diary number: 31341 / 2007
Advocates: SANJAY JAIN Vs HEMANTIKA WAHI

13 September 2018
Supreme Court
24 pages
M/S SHRIRAM EPC LIMITED Vs RIOGLASS SOLAR SA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009515-009515 / 2018
Diary number: 16428 / 2018
Advocates: SNEHASISH MUKHERJEE Vs

13 September 2018
Supreme Court
5 pages
JAGJIT SINGH (DEAD) THROUGH LRS. Vs AMARJIT SINGH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009124-009124 / 2018
Diary number: 8859 / 2016
Advocates: SANJEEV ANAND Vs