Judgements

Showing 196 - 210 of 41947 judgements
05 February 2020
Supreme Court
17 pages
MOHAMMADE YUSUF Vs RAJKUMAR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000800-000800 / 2020
Diary number: 33149 / 2018
Advocates: VINOD KUMAR TEWARI Vs

05 February 2020
Supreme Court
9 pages
BRAHMA SINGH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: W.P.(C) No.-000059 / 2019
Diary number: 1403 / 2019
Advocates: NIRMAL CHOPRA Vs

05 February 2020
Supreme Court
12 pages
M/S HIGH RANGE COFFEE CURING PVT.LTD. Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-010680-010683 / 2011
Diary number: 8316 / 2008
Advocates: MITTER & MITTER CO. Vs V. N. RAGHUPATHY

05 February 2020
Supreme Court
3 pages
M/S NATESAN AGENCIES (PLANTATIONS) Vs STATE REP. BY THE SECRETARY TO GOVERNMENT ENVIRONMENT AND FORESTS DEPARTMENT

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: R.P.(C) No.-000614 / 2020
Diary number: 46265 / 2019
Advocates: V. RAMASUBRAMANIAN Vs

05 February 2020
Supreme Court
15 pages
SHRI GOVINDA CHANDRA TIRIA Vs SIBAJI CHARAN PANDA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-003542-003543 / 2010
Diary number: 3145 / 2009
Advocates: SHIBASHISH MISRA Vs MILIND KUMAR

04 February 2020
Supreme Court
7 pages
UNION OF INDIA Vs ROSAMMA BENNY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-000996-000996 / 2020
Diary number: 23036 / 2019
Advocates: RAJ BAHADUR YADAV Vs

04 February 2020
Supreme Court
11 pages
UNION OF INDIA Vs GOPALDAS BHAGWAN DAS AND ORS

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-003636-003636 / 2016
Diary number: 2226 / 2016
Advocates: ARVIND KUMAR SHARMA Vs Y. RAJA GOPALA RAO

04 February 2020
Supreme Court
7 pages
MD. ALI IMAM Vs THE STATE OF BIHAR THR. ITS CHIEF SECRETARY

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-000990-000992 / 2020
Diary number: 4463 / 2018
Advocates: NEERAJ SHEKHAR Vs

03 February 2020
Supreme Court
5 pages
HEMIBEN LADHABHAI BHANDERI Vs SAURASHTRA GRAMIN BANK

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000979-000979 / 2020
Diary number: 47691 / 2018
Advocates: PRAVEEN SWARUP Vs

31 January 2020
Supreme Court
13 pages
VICKY @ VIKAS Vs STATE (GOVT. OF NCT OF DELHI)

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000208-000208 / 2020
Diary number: 10243 / 2019
Advocates: ANISH KUMAR GUPTA Vs

31 January 2020
Supreme Court
87 pages
BASHEERA BEGAM Vs MOHAMMED IBRAHIM AND ORS

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000417-000417 / 2010
Diary number: 10425 / 2007
Advocates: VIJAY KUMAR Vs S. RAVI SHANKAR

31 January 2020
Supreme Court
15 pages
GOVIND PRASAD KEJRIWAL Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000168-000168 / 2020
Diary number: 21062 / 2017
Advocates: PANKAJ BHAGAT Vs

31 January 2020
Supreme Court
18 pages
MUNICIPAL CORPORATION, MUNICIPAL CORPORATION OF GREATER MUMBAI Vs PANNA MAHESH CHANDRA DAVE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: SLP(C) No.-018065 / 2018
Diary number: 24449 / 2018
Advocates: SUCHITRA ATUL CHITALE Vs

31 January 2020
Supreme Court
9 pages
SHIRPUR EDUCATION SOCIETY THROUGH ITS PRINCIPAL Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000892-000892 / 2020
Diary number: 25276 / 2019
Advocates: SUDHANSHU S. CHOUDHARI Vs

31 January 2020
Supreme Court
6 pages
UTTAR BHARTIYA RAJAK SAMAJ PANCHAYAT BANGANGA RAJAK SAMAJ CO-OPERATIVE HOUSING SOCIETY (PROPOSED) CH Vs THE STATE OF MAHARASHTRA THROUGH SECRETARY

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-000887-000888 / 2020
Diary number: 25493 / 2015
Advocates: SNEHA RAVI IYER Vs