Judgements

20 September 2018
Supreme Court
10 pages

THE MANAGEMENT OF REGIONAL CHIEF ENGINEER P.H.E.D. RANCHI Vs THEIR WORKMEN REP. BY DISTRICT SECRETARY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009832-009832 / 2018
Diary number: 30368 / 2018
Advocates: ATULESH KUMAR Vs

20 September 2018
Supreme Court
4 pages

RAJU @ RAJ KUMAR Vs STATE OF UTTARAKHAND

Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001208-001208 / 2014
Diary number: 27721 / 2013
Advocates: S. R. SETIA Vs RAJIV NANDA

20 September 2018
Supreme Court
4 pages

HARISH CHAND Vs URMILA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001208-001208 / 2018
Diary number: 18856 / 2016
Advocates: RISHI MATOLIYA Vs

19 September 2018
Supreme Court
3 pages

PARAS RAM . Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007501-007501 / 2011
Diary number: 3112 / 2006
Advocates: MANOJ SWARUP AND CO. Vs SANJAY KUMAR VISEN

19 September 2018
Supreme Court
2 pages

REKHA GURUNATH MHASHELKAR Vs YASHWANT VICHARE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010658-010658 / 2013
Diary number: 7151 / 2012
Advocates: GAURAV AGRAWAL Vs BHASKAR Y. KULKARNI

19 September 2018
Supreme Court
13 pages

SMT. SHAMIM Vs THE STATE OF DELHI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000056 / 2018
Diary number: 31348 / 2017
Advocates: ABHAY KUMAR Vs

19 September 2018
Supreme Court
4 pages

M/S. TRANS ASIAN SHIPPING SERVICES (PVT.) LTD. Vs M/S. BEACON SHIPPING LINES LTD. REPRESENTED BY MR. MOHAMMED S. ASLAM MANAGING DIRECTOR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: ARBIT.CASE(C) No.-000020-000020 / 2012
Diary number: 10934 / 2012
Advocates: C. N. SREE KUMAR Vs

19 September 2018
Supreme Court
12 pages

MEENA VERMA Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-005710-005710 / 2018
Diary number: 456 / 2018
Advocates: RITESH KHATRI Vs

19 September 2018
Supreme Court
25 pages

JANABAI Vs ADDITIONAL COMMISSIONER

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-006832-006832 / 2018
Diary number: 25364 / 2017
Advocates: MITTER & MITTER CO. Vs

19 September 2018
Supreme Court
4 pages

SUBHASH MAHTO Vs THE STATE OF BIHAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001690-001690 / 2015
Diary number: 1116 / 2011
Advocates: SUBHRO SANYAL Vs

19 September 2018
Supreme Court
2 pages

DORIS JOHN Vs JANE WESLEY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002403-002403 / 2008
Diary number: 26872 / 2006
Advocates: ANJANA CHANDRASHEKAR Vs JAGJIT SINGH CHHABRA

19 September 2018
Supreme Court
9 pages

BHAGWAT Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001046-001046 / 2011
Diary number: 12905 / 2010
Advocates: SUBHRO SANYAL Vs NISHANT RAMAKANTRAO KATNESHWARKAR

18 September 2018
Supreme Court
11 pages

THE STATE OF ORISSA Vs MAHIMANANDA MISHRA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001175-001175 / 2018
Diary number: 20030 / 2017
Advocates: SIBO SANKAR MISHRA Vs

18 September 2018
Supreme Court
7 pages

RAVI CHAND MANGLA Vs DIMPAL SOLANIA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-009598-009598 / 2018
Diary number: 18382 / 2008
Advocates: AJAY PAL Vs

18 September 2018
Supreme Court
14 pages

MAGMA GENERAL INSURANCE CO. LTD Vs NANU RAM ALIAS CHUHRU RAM

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-009581-009581 / 2018
Diary number: 2317 / 2018
Advocates: GARVESH KABRA Vs