Judgements

Showing 2056 - 2070 of 41947 judgements
24 September 2018
Supreme Court
7 pages
JAI SINGH Vs UNIVERSITY GRANTS COMMISSION

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: W.P.(C) No.-000905 / 2018
Diary number: 27523 / 2018
Advocates: PRAVEEN AGRAWAL Vs

24 September 2018
Supreme Court
60 pages
SATLUJ JAL VIDYUT NIGAM LTD. Vs RAJ KUMAR RAJINDER SINGH(D)THRU LRS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-009871-009871 / 2018
Diary number: 18764 / 2008
Advocates: B. K. SATIJA Vs ASHUTOSH GARG

24 September 2018
Supreme Court
9 pages
SIKAR KENDRIYA SAHKARI BANK LIMITED Vs BHAGIRATH SINGH (DEAD) THR. LRS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005300-005301 / 2010
Diary number: 11840 / 2008
Advocates: K. L. JANJANI Vs M. M. KASHYAP

24 September 2018
Supreme Court
9 pages
M/S EMPEE DISTILLERIES LIMITED Vs M/S GIMPEX PRIVATE LTD

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009865-009865 / 2018
Diary number: 31088 / 2018
Advocates: Suman Kumar Divakar Vs

24 September 2018
Supreme Court
6 pages
RAJESHWAR MAHTO Vs ALOK KUMAR GUPTA G.M. M/S. BIRLA CORPORATION LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: MA-001712 / 2018
Diary number: 9947 / 2018
Advocates: PETITIONER-IN-PERSON Vs

20 September 2018
Supreme Court
9 pages
THE STATE OF MAHARASHTRA Vs SAYYED HASSAN SAYYED SUBHAN

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-001195-001195 / 2018
Diary number: 19363 / 2016
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

20 September 2018
Supreme Court
20 pages
SHARAD HIRU KOLAMBE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001209-001209 / 2018
Diary number: 33034 / 2017
Advocates: K. PAARI VENDHAN Vs

20 September 2018
Supreme Court
11 pages
GHEWARCHAND AND ORS. Vs M/S. MAHENDRA SINGH AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005870-005870 / 2015
Diary number: 7012 / 2007
Advocates: PRATIBHA JAIN Vs

20 September 2018
Supreme Court
10 pages
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs PHOOL CHAND (D) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001756-001756 / 2010
Diary number: 18738 / 2008
Advocates: S. K. BHATTACHARYA Vs ANOOP KR. SRIVASTAV

20 September 2018
Supreme Court
6 pages
BANGALORE DEVELOPMENT AUTHORITY Vs B.N. RAMALINGASWAMY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006492-006492 / 2008
Diary number: 28711 / 2008
Advocates: ANKUR S. KULKARNI Vs LALITA KAUSHIK

20 September 2018
Supreme Court
23 pages
M.L.SINGLA Vs PUNJAB NATIONAL BANK

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001841-001841 / 2010
Diary number: 5298 / 2008
Advocates: DAYA KRISHAN SHARMA Vs MITTER & MITTER CO.

20 September 2018
Supreme Court
12 pages
MUNI REDDY Vs C.NAGARAJU

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002342-002342 / 2008
Diary number: 6466 / 2008
Advocates: ANJANA CHANDRASHEKAR Vs PROMILA

20 September 2018
Supreme Court
7 pages
THE CHIEF ENGINEER(GENERAL),PUBLIC WORKS DEPTT. Vs S.PATRAJAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010303-010303 / 2010
Diary number: 16250 / 2009
Advocates: M. YOGESH KANNA Vs G. INDIRA

20 September 2018
Supreme Court
13 pages
UNA NAGAR PALIKA Vs KALIBEN BALUBHAI MAKWANA .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005529-005529 / 2016
Diary number: 41844 / 2015
Advocates: PREM PRAKASH Vs

20 September 2018
Supreme Court
22 pages
SUDARSAN PUHAN Vs JAYANTA KUMAR MOHANTY AND ANR. ETC.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003798-003799 / 2016
Diary number: 9240 / 2016
Advocates: KEDAR NATH TRIPATHY Vs