Judgements

25 September 2018
Supreme Court
22 pages

SHAILESH BANDU SWAMI Vs DIPAK

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-009970-009970 / 2018
Diary number: 33960 / 2018
Advocates: SUDHANSHU S. CHOUDHARI Vs

25 September 2018
Supreme Court
15 pages

PASUPATI NATH DAS(DEAD) Vs CHANCHAL KUMAR DAS(D) THR. LRS AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005822-005822 / 2005
Diary number: 11290 / 2005
Advocates: SATISH KUMAR Vs SHIPRA GHOSE

25 September 2018
Supreme Court
5 pages

CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs VINOD KUMAR SHARMA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009957-009957 / 2018
Diary number: 23039 / 2018
Advocates: Samir Malik Vs

25 September 2018
Supreme Court
5 pages

THE STATE OF KERALA Vs GOURI .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007694-007694 / 2009
Diary number: 3585 / 2008
Advocates: JOGY SCARIA Vs

25 September 2018
Supreme Court
17 pages

STATE OF KERALA Vs JOSEPH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009912-009912 / 2010
Diary number: 18109 / 2008
Advocates: NISHE RAJEN SHONKER Vs P. K. MANOHAR

25 September 2018
Supreme Court
13 pages

BISWAJIT SUKUL Vs DEO CHAND SARDA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009956-009956 / 2018
Diary number: 11232 / 2014
Advocates: SHUVODEEP ROY Vs RAMESHWAR PRASAD GOYAL

25 September 2018
Supreme Court
19 pages

S.H.BAIG Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009888-009899 / 2018
Diary number: 25113 / 2011
Advocates: S. K. VERMA Vs

25 September 2018
Supreme Court
14 pages

RE-INHUMAN CONDITIONS IN 1382 PRISONS VS Vs STATE OF ASSAM

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000406-000406 / 2013
Diary number: 18545 / 2013
Advocates: BY POST Vs

25 September 2018
Supreme Court
7 pages

PUNJAB URBAN PLANN. Vs KANWALJIT SINGH AHLUWALIA .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004639-004639 / 2010
Diary number: 21975 / 2009
Advocates: RACHANA JOSHI ISSAR Vs KESHAV RANJAN

25 September 2018
Supreme Court
3 pages

PUNJAB NATIONAL BANK Vs PNB CANTEEN WORKERS UNION (CALCUTTA)&ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005112-005112 / 2017
Diary number: 13919 / 2007
Advocates: MITTER & MITTER CO. Vs SUNIL KUMAR VERMA