Judgements

26 September 2018
Supreme Court
11 pages

UNION OF INDIA Vs E. KRISHNA RAO

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-011948-011950 / 2016
Diary number: 27972 / 2014
Advocates: RAJEEV SHARMA Vs

26 September 2018
Supreme Court
16 pages

LOK PRAHARI Vs ELECTION COMMISSION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000330-000330 / 2016
Diary number: 12704 / 2016
Advocates: PETITIONER-IN-PERSON Vs MOHIT D. RAM

26 September 2018
Supreme Court
17 pages

SUPER BAZAR KARAMCHARI DALIT SANGH Vs UNION OF INDIA

Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: MA-001394-001395 / 2017
Diary number: 37848 / 2017

26 September 2018
Supreme Court
35 pages

JAGJIT SINGH Vs STATE OF PUNJAB

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-000408-000408 / 2017
Diary number: 17046 / 2015
Advocates: J. P. DHANDA Vs KIRAN BHARDWAJ

26 September 2018
Supreme Court
26 pages

THE STATE OF MADHYA PRADESH Vs CHHAAKKILAL .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000021-000022 / 2011
Diary number: 28175 / 2009
Advocates: C. D. SINGH Vs

26 September 2018
Supreme Court
14 pages

HIYA ASSOCIATES Vs NAKSHATRA PROPERTIES PVT. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009996-009997 / 2018
Diary number: 27117 / 2017
Advocates: D. N. GOBURDHAN Vs

26 September 2018
Supreme Court
7 pages

AMBALA BUS SYNDICATE P.LTD. Vs CHANDIGARH ADMINISTRATION

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010002-010002 / 2018
Diary number: 20488 / 2011
Advocates: RANI CHHABRA Vs

26 September 2018
Supreme Court
3 pages

SMT. ARCHANA RATHORE AND ORS. Vs STATE OF MADHYA PRADESH AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010008-010008 / 2018
Diary number: 41521 / 2014
Advocates: M. P. SHORAWALA Vs

25 September 2018
Supreme Court
1 pages

C. KANNAN Vs M. JAYAKUMARI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005877-005878 / 2016
Diary number: 22460 / 2015
Advocates: DEEPAK ANAND Vs

25 September 2018
Supreme Court
3 pages

ANIL KUMAR P.P. Vs THE STATE OF KERALA AND ORS REP BY THE PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009954-009955 / 2018
Diary number: 2636 / 2017
Advocates: T. G. NARAYANAN NAIR Vs

25 September 2018
Supreme Court
100 pages

PUBLIC INTEREST FOUNDATION Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000536-000536 / 2011
Diary number: 36674 / 2011
Advocates: K. K. MOHAN Vs

25 September 2018
Supreme Court
31 pages

UNION OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS THROUGH DIRECTOR GENERAL Vs HARDY EXPLORATION AND PRODUCTION (INDIA) INC REP. BY MACKENZIE AUTHORISED SIGNATORY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-004628-004628 / 2018
Diary number: 34525 / 2016
Advocates: K. R. SASIPRABHU Vs E. C. AGRAWALA

25 September 2018
Supreme Court
18 pages

REEMA SALKAN Vs SUMER SINGH SALKAN

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001220-001220 / 2018
Diary number: 23457 / 2018
Advocates: PETITIONER-IN-PERSON Vs

25 September 2018
Supreme Court
36 pages

ASHWINI KUMAR UPADHYAY Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000095 / 2018
Diary number: 4452 / 2018
Advocates: R. D. UPADHYAY Vs

25 September 2018
Supreme Court
17 pages

COAL INDIA LTD. Vs NAVIN KUMAR SINGH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-006491-006492 / 2014
Diary number: 15472 / 2014
Advocates: ANIP SACHTHEY Vs MANISH KUMAR SARAN