Showing 2011 - 2025 of 41947 judgements
27 September 2018
Supreme Court
243 pages
JOSEPH SHINE Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(Crl.) No.-000194 / 2017
Diary number: 32550 / 2017
Advocates: SUVIDUTT M.S. Vs

27 September 2018
Supreme Court
153 pages
M.SIDDIQ (D) THR. LRS. Vs MAHANT SURESH DAS

Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-010866-010867 / 2010
Diary number: 36350 / 2010
Advocates: EJAZ MAQBOOL Vs R. C. GUBRELE

27 September 2018
Supreme Court
25 pages
FERANI HOTELS PVT. LTD. Vs THE STATE INFORMATION COMMISSIONER GREATER MUMBAI AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009064-009065 / 2018
Diary number: 38196 / 2015
Advocates: NAVEEN KUMAR Vs

27 September 2018
Supreme Court
11 pages
E.A.ABOOBACKER Vs STATE OF KERALA .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002772-002772 / 2011
Diary number: 2856 / 2009
Advocates: V. K. SIDHARTHAN Vs

27 September 2018
Supreme Court
20 pages
STATE OF ORISSA Vs DASARATHI MEHER

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-007362-007362 / 2013
Diary number: 6270 / 2012
Advocates: SHIBASHISH MISRA Vs SUNIL KUMAR JAIN

27 September 2018
Supreme Court
7 pages
DALIP KAUR (D) THR. LRS. Vs RAM KISHAN (D) THR. LR.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005806-005806 / 2008
Diary number: 831 / 2005
Advocates: JASPREET GOGIA Vs K. SHIVRAJ CHOUDHURI

26 September 2018
Supreme Court
2 pages
(NANAK (DECEASED) THROUGH LRS) BHOOLEY RAM SHARMA Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010013-010013 / 2018
Diary number: 39177 / 2016
Advocates: K. S. RANA Vs

26 September 2018
Supreme Court
6 pages
MAMTA ROHIT Vs DR. PRAFULLA RANJAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-015034-015034 / 2017
Diary number: 9504 / 2017
Advocates: SANJEEV AGARWAL Vs

26 September 2018
Supreme Court
58 pages
JARNAIL SINGH Vs LACHHMI NARAIN GUPTA .

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-030621-030621 / 2011
Diary number: 34614 / 2011
Advocates: CHANDRA BHUSHAN PRASAD Vs N. ANNAPOORANI

26 September 2018
Supreme Court
0 pages
JUSTICE K.S.PUTTASWAMY(RETD) Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000494-000494 / 2012
Diary number: 35071 / 2012
Advocates: ANISH KUMAR GUPTA Vs

26 September 2018
Supreme Court
34 pages
P.RADHA BAI Vs P.ASHOK KUMAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-007710-007713 / 2013
Diary number: 32981 / 2012
Advocates: ANIRUDDHA P. MAYEE Vs MITTER & MITTER CO.

26 September 2018
Supreme Court
20 pages
UTTARADI MUTT Vs RAGHAVENDRA SWAMY MUTT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-009333-009333 / 2018
Diary number: 40292 / 2017
Advocates: RAHUL PRATAP Vs

26 September 2018
Supreme Court
22 pages
PATEL AHMED MOHAMMAD Vs BALWANT SINGH RAJPUT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-010005-010007 / 2018
Diary number: 17116 / 2018
Advocates: GAUTAM TALUKDAR Vs

26 September 2018
Supreme Court
106 pages
SWAPNIL TRIPATHI Vs SUPREME COURT OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-001232 / 2017
Diary number: 40426 / 2017
Advocates: PETITIONER-IN-PERSON Vs

26 September 2018
Supreme Court
5 pages
TEHSEEN POONAWALLA Vs UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF HOME AFFAIRS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: MA-001607 / 2018
Diary number: 19188 / 2018
Advocates: SUNIL FERNANDES Vs