Showing 1996 - 2010 of 41947 judgements
01 October 2018
Supreme Court
2 pages
OMPRAKASH @ MANTA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001237-001237 / 2018
Diary number: 10243 / 2018
Advocates: VIKAS UPADHYAY Vs

01 October 2018
Supreme Court
31 pages
DR. S.K.JHUNJHUNWALA Vs MRS. DHANWANTI KAUR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003971-003971 / 2011
Diary number: 17756 / 2010
Advocates: GAGAN GUPTA Vs RUPALI SAMANTA GHOSH

01 October 2018
Supreme Court
5 pages
BASAVARAJ @ BASAVANNAPPA PARMESHWAR BANGARGIR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000114-000114 / 2012
Diary number: 20771 / 2009
Advocates: B. SRIDHAR Vs NISHANT RAMAKANTRAO KATNESHWARKAR

01 October 2018
Supreme Court
88 pages
RAJASTHAN CYLINDERS AND CONTAINERS LIMITED Vs U.O.I AND ANR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003546-003546 / 2014
Diary number: 3644 / 2014
Advocates: SARLA CHANDRA Vs

01 October 2018
Supreme Court
53 pages
KODUNGALLUR FILM SOCIETY Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000330 / 2018
Diary number: 3158 / 2018
Advocates: P. V. DINESH Vs

28 September 2018
Supreme Court
3 pages
P.S. AYUB Vs ASIF JAGIRDAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010076-010076 / 2018
Diary number: 30736 / 2018
Advocates: NULI & NULI Vs

28 September 2018
Supreme Court
11 pages
HEMUDAN NANBHA GADHVI Vs THE STATE OF GUJARAT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000913-000913 / 2016
Diary number: 24993 / 2016
Advocates: PURVISH JITENDRA MALKAN Vs HEMANTIKA WAHI

28 September 2018
Supreme Court
4 pages
AMRISH RANA Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001232-001232 / 2018
Diary number: 40353 / 2017
Advocates: GAURAV AGRAWAL Vs

28 September 2018
Supreme Court
411 pages
INDIAN YOUNG LAWYERS ASSOCIATION Vs THE STATE OF KERALA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000373-000373 / 2006
Diary number: 18956 / 2006
Advocates: R. P. GUPTA Vs LAWYER S KNIT & CO

28 September 2018
Supreme Court
91 pages
ROMILA THAPAR Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(Crl.) No.-000260 / 2018
Diary number: 32319 / 2018
Advocates: PRASHANT BHUSHAN Vs

27 September 2018
Supreme Court
6 pages
GOPAL NAGAR COOPERATIVE HOUSE BUILDING SOCIETY LTD. Vs MOHD. ASLAM @ ABU BAKAR AND ETC

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010062-010064 / 2018
Diary number: 38978 / 2016
Advocates: VISHAL ARUN Vs

27 September 2018
Supreme Court
4 pages
PATTIPATI VENKATESWARLU NAIDU Vs THE SPECIAL DEPUTY COLLECTOR (L.A.)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010044-010044 / 2018
Diary number: 40442 / 2017
Advocates: ABHIJIT SENGUPTA Vs

27 September 2018
Supreme Court
12 pages
MINISTRY OF AYUSH Vs DR. VANITHA R

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010031-010031 / 2018
Diary number: 26063 / 2018

27 September 2018
Supreme Court
13 pages
ASEER JAMAL Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000137 / 2018
Diary number: 4982 / 2018
Advocates: PETITIONER-IN-PERSON Vs

27 September 2018
Supreme Court
11 pages
PADMINI SINGHA Vs THE STATE OF ASSAM

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-004677-004677 / 2018
Diary number: 39342 / 2017
Advocates: RAJAN K. CHOURASIA Vs