Judgements

04 October 2018
Supreme Court
5 pages

SUNNY KHANNA Vs STATE OF CHHATTISGARH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001546-001546 / 2017
Diary number: 5574 / 2015
Advocates: T. MAHIPAL Vs ANIRUDDHA P. MAYEE

04 October 2018
Supreme Court
4 pages

SAMIR AHMED RAFIQAHMED ANSARI Vs THE STATE OF GUJARAT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000992-000993 / 2016
Diary number: 11703 / 2016
Advocates: KAMINI JAISWAL Vs HEMANTIKA WAHI

04 October 2018
Supreme Court
7 pages

THE STATE OF HIMACHAL PRADESH Vs NAVEEN KUMAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000567-000567 / 2017
Diary number: 2258 / 2010
Advocates: ABHINAV MUKERJI Vs ROHIT KUMAR SINGH

03 October 2018
Supreme Court
14 pages

RAM LAL Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000576-000576 / 2010
Diary number: 5682 / 2009
Advocates: EJAZ MAQBOOL Vs ABHINAV MUKERJI

03 October 2018
Supreme Court
53 pages

TELANGANA JUDGES ASSOCIATION Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000085-000085 / 2015
Diary number: 5701 / 2015
Advocates: M. P. SHORAWALA Vs

03 October 2018
Supreme Court
64 pages

HONBLE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH (SOLE PETITIONER IN ALL MATTERS) Vs STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-005518-005523 / 2017
Diary number: 11339 / 2017
Advocates: ASHOK MATHUR Vs

03 October 2018
Supreme Court
47 pages

UNION OF INDIA Vs MOHIT MINERAL PVT LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010177-010177 / 2018
Diary number: 30045 / 2017
Advocates: B. KRISHNA PRASAD Vs PRAVEEN SWARUP

03 October 2018
Supreme Court
9 pages

THE UTTAR BIHAR GRAMIN BANK Vs NARENDRA KUMAR SINHA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010180-010180 / 2018
Diary number: 4037 / 2018
Advocates: HIMANSHU SHEKHAR Vs

03 October 2018
Supreme Court
2 pages

SANGEETA Vs KRISHAN KUMAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010167-010167 / 2018
Diary number: 32977 / 2018
Advocates: PRAMOD DAYAL Vs

03 October 2018
Supreme Court
3 pages

C. BABY Vs C. KUPPUSAMY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010184-010184 / 2018
Diary number: 13318 / 2017
Advocates: PAREKH & CO. Vs

03 October 2018
Supreme Court
5 pages

VIJAY KUMAR Vs OM PARKASH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010191-010191 / 2018
Diary number: 4071 / 2016
Advocates: RAM KISHOR SINGH YADAV Vs MANISH PALIWAL

03 October 2018
Supreme Court
3 pages

THE STATE OF PUNJAB PSEB(NOW PUNJAB STATE POWER SUPPLY CORPORATON LTD.) Vs KULWANT SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010181-010181 / 2018
Diary number: 38065 / 2016
Advocates: KAMALDEEP GULATI Vs

03 October 2018
Supreme Court
4 pages

PAPPU @ HANS RAJ Vs THE STATE OF PUNJAB

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001349-001349 / 2015
Diary number: 34911 / 2012
Advocates: SHARMILA UPADHYAY Vs KULDIP SINGH

03 October 2018
Supreme Court
7 pages

UNION OF INDIA Vs TECH MAHINDRA BUSINESS SERVICES LTD.(FORMERLY KNOWN AS HUTCHINSON GLOBAL SERVICES LTD.)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008732-008732 / 2015
Diary number: 32984 / 2015
Advocates: GURMEET SINGH MAKKER Vs

03 October 2018
Supreme Court
19 pages

M/S LARSEN AND TOUBRO LIMITED SCOMI ENGINEERING BHD Vs MUMBAI METROPOLITIAN REGION DEVELOPMENT AUTHORITY

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: ARBIT.CASE(C) No.-000028 / 2017
Diary number: 13248 / 2017
Advocates: GAUTAM TALUKDAR Vs