Judgements

Showing 1966 - 1980 of 41947 judgements
10 October 2018
Supreme Court
3 pages
SUGANLAL Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001059-001059 / 2011
Diary number: 39773 / 2009
Advocates: MRIDULA RAY BHARADWAJ Vs MISHRA SAURABH

10 October 2018
Supreme Court
3 pages
RAJA Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001419-001419 / 2011
Diary number: 36197 / 2010
Advocates: KRISHNA PAL SINGH Vs NISHANT RAMAKANTRAO KATNESHWARKAR

10 October 2018
Supreme Court
4 pages
RAKESH Vs THE STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001869-001869 / 2017
Diary number: 11363 / 2017
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs

10 October 2018
Supreme Court
6 pages
SK.KHABIR Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001289-001289 / 2012
Diary number: 60519 / 2011
Advocates: CHANDRA BHUSHAN PRASAD Vs PLR CHAMBERS AND CO.

09 October 2018
Supreme Court
28 pages
SUSHIL KUMAR AGARWAL Vs MEENAKSHI SADHU .

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001129-001129 / 2012
Diary number: 16566 / 2009
Advocates: SHEKHAR KUMAR Vs

09 October 2018
Supreme Court
17 pages
DASHRATH SINGH CHAUHAN Vs C.B.I.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001276-001276 / 2010
Diary number: 24342 / 2009
Advocates: RISHI MALHOTRA Vs MUKESH KUMAR MARORIA

09 October 2018
Supreme Court
25 pages
MEDICAL COUNCIL OF INDIA Vs LORD BUDDHA EDUCATION SOCIETY

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010352-010352 / 2018
Diary number: 31049 / 2018
Advocates: GAURAV SHARMA Vs

09 October 2018
Supreme Court
3 pages
PRAKASH CHAND MEENA Vs THE STATE OF RAJASTHAN THROUGH SHO

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001268-001268 / 2018
Diary number: 324 / 2018
Advocates: SATYA MITRA GARG Vs

09 October 2018
Supreme Court
4 pages
DWARIKA DAS RATHI Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001267-001267 / 2018
Diary number: 331 / 2017
Advocates: SIDDHARTH SINGH Vs DHARMENDRA KUMAR SINHA

09 October 2018
Supreme Court
13 pages
JHARKHAND STATE HOUSING BOARD Vs SHRI DIDAR SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-008241-008241 / 2009
Diary number: 2223 / 2004
Advocates: AMBHOJ KUMAR SINHA Vs HIMANSHU SHEKHAR

08 October 2018
Supreme Court
11 pages
SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. Vs THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD (IN LIQUIDATION) AND ORS.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010322-010322 / 2018
Diary number: 4369 / 2017
Advocates: MOHIT D. RAM Vs

05 October 2018
Supreme Court
2 pages
MADAN MOHAN Vs JAWAHAR LAL (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010231-010232 / 2018
Diary number: 14334 / 2014
Advocates: BINU TAMTA Vs

04 October 2018
Supreme Court
154 pages
ARCELORMITTAL INDIA PRIVATE LIMITED Vs SATISH KUMAR GUPTA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009402-009405 / 2018
Diary number: 33945 / 2018
Advocates: KARANJAWALA & CO. Vs

04 October 2018
Supreme Court
7 pages
HINDUSTAN ANTIBIOTICS LIMITED Vs MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY (MHADA)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010203-010203 / 2018
Diary number: 27565 / 2018
Advocates: AMOL NIRMALKUMAR SURYAWANSHI Vs

04 October 2018
Supreme Court
4 pages
KANAILAL SARKAR Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001597-001597 / 2009
Diary number: 9680 / 2009
Advocates: SARLA CHANDRA Vs PLR CHAMBERS AND CO.