Showing 1951 - 1965 of 41947 judgements
12 October 2018
Supreme Court
48 pages
ALD AUTOMOTIVE PVT LTD Vs THE COMMERCIAL TAX OFFICER AND ORS NOW UPGRADED AS THE ASSISTANT COMMISSIONER (CT)

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010412-010413 / 2018
Diary number: 34369 / 2013
Advocates: E. C. AGRAWALA Vs B. BALAJI

12 October 2018
Supreme Court
31 pages
THE INCOME TAX OFFICER, Vs URBAN IMPROVEMENT TRUST

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010577-010577 / 2018
Diary number: 19540 / 2018
Advocates: ANIL KATIYAR Vs

11 October 2018
Supreme Court
54 pages
B.K EDUCATIONAL SERVICES PVT LTD Vs PARAG GUPTA AND ASSOCIATES

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-023988 / 2017
Diary number: 41322 / 2017
Advocates: DUA ASSOCIATES Vs

11 October 2018
Supreme Court
19 pages
VEDANTA LIMITED Vs SHENZHEN SHANDONG NUCLEAR POWER CONSTRUCTION COMPANY LIMITED

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-010394-010394 / 2018
Diary number: 33031 / 2018
Advocates: DIVYA ROY Vs

11 October 2018
Supreme Court
3 pages
SURENDER SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000914 / 2017
Diary number: 4986 / 2017
Advocates: SUBHASISH BHOWMICK Vs MONIKA GUSAIN

11 October 2018
Supreme Court
9 pages
GAJANAN MAROTRAO NIMJE Vs THE RESERVE BANK OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010396-010396 / 2018
Diary number: 18141 / 2018
Advocates: S. R. SETIA Vs

11 October 2018
Supreme Court
2 pages
PINKU Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001277-001278 / 2018
Diary number: 15679 / 2018
Advocates: SURYA KANT Vs

11 October 2018
Supreme Court
3 pages
IQBAL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001280-001280 / 2018
Diary number: 20227 / 2018
Advocates: DANISH ZUBAIR KHAN Vs

11 October 2018
Supreme Court
3 pages
MEHBOOB Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000277-000277 / 2016
Diary number: 2757 / 2013
Advocates: CHANCHAL KUMAR GANGULI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

11 October 2018
Supreme Court
6 pages
UPPALA BIXAM @ BIXMAIAH Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001548-001548 / 2010
Diary number: 20149 / 2009
Advocates: ANNAM D. N. RAO Vs D. BHARATHI REDDY

10 October 2018
Supreme Court
11 pages
MOHD. SAHID Vs RAZIYA KHANAM (DIED) THR. LRS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010379-010379 / 2018
Diary number: 1856 / 2016
Advocates: ANURADHA & ASSOCIATES Vs

10 October 2018
Supreme Court
21 pages
PRADEEP BISOI @ RANJIT BISOI Vs THE STATE OF ODISHA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-001192-001192 / 2018
Diary number: 9631 / 2017
Advocates: KEDAR NATH TRIPATHY Vs

10 October 2018
Supreme Court
28 pages
BILAL HAJAR @ ABDUL HAMEED Vs STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001305-001305 / 2008
Diary number: 5437 / 2007
Advocates: K. K. MANI Vs M. YOGESH KANNA

10 October 2018
Supreme Court
5 pages
SUBHASH MALHARI MUNESHWAR . Vs ARVIND ANANDRAO KADAM (DEAD) THROUGH LRS. .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006254-006254 / 2010
Diary number: 15577 / 2005
Advocates: SHIVAJI M. JADHAV Vs SUJATA KURDUKAR

10 October 2018
Supreme Court
4 pages
S.G. BARAPATRE Vs ANANTA GAJANAN GAIKI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010387-010388 / 2018
Diary number: 18893 / 2018
Advocates: SOMANATHA PADHAN Vs