Showing 1936 - 1950 of 41947 judgements
23 October 2018
Supreme Court
8 pages
M/S. SUPERTECH LTD. Vs RAJNI GOYAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006649-006650 / 2018
Diary number: 21773 / 2018
Advocates: T. MAHIPAL Vs

23 October 2018
Supreme Court
19 pages
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs EQUIPMENT CONDUCTORS AND CABLES LIMITED

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-009597 / 2018
Diary number: 34994 / 2018
Advocates: RAKESH K. SHARMA Vs

23 October 2018
Supreme Court
20 pages
AJIT KR. BHUYAN . Vs DEBAJIT DAS .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010662-010662 / 2018
Diary number: 29527 / 2015
Advocates: DHARMENDRA KUMAR SINHA Vs A. RADHAKRISHNAN

23 October 2018
Supreme Court
14 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs MACHHLA DEVI

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-010670-010670 / 2018
Diary number: 14828 / 2018
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs

23 October 2018
Supreme Court
4 pages
BHAGIRATH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002301-002301 / 2009
Diary number: 26628 / 2009
Advocates: (MRS. ) VIPIN GUPTA Vs

23 October 2018
Supreme Court
4 pages
SHRIKANT Vs NARAYAN SINGH (DEAD) THR. LRS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004451-004451 / 2009
Diary number: 16583 / 2006
Advocates: PRATIBHA JAIN Vs

12 October 2018
Supreme Court
22 pages
KAMAL NATH Vs ELECTION COMMISSION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000935 / 2018
Diary number: 29281 / 2018
Advocates: ALJO K. JOSEPH Vs

12 October 2018
Supreme Court
67 pages
OM PRAKASH AGARWAL SINCE DECEASED THR LRS. Vs VISHAN DAYAL RAJPOOT

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-009051-009052 / 2018
Diary number: 3814 / 2017
Advocates: PANKAJ GUPTA Vs

12 October 2018
Supreme Court
21 pages
POWARI PANCHSHEEL CO-OP.HNG.STY.. Vs MAHARASHTRA HOUSING AREA DEVELOPMENT AUTHORITY (MHADA))

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007608-007608 / 2009
Diary number: 11319 / 2008

12 October 2018
Supreme Court
7 pages
DAHISAR SARASWATI COOP. HSG. SCY. LTD Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001550-001550 / 2010
Diary number: 33559 / 2009
Advocates: NITIN BHARDWAJ Vs

12 October 2018
Supreme Court
9 pages
THE LIFE INSURANCE CORPORATION OF INDIA Vs SRI KALAPPA M. SANKAD (D) THR. LRS. .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010574-010574 / 2018
Diary number: 17134 / 2015
Advocates: GAUTAM NARAYAN Vs

12 October 2018
Supreme Court
58 pages
MALLIKARJUN KODAGALI (DEAD) REPRESENTED THROUGH LEGAL REPRESENTATIVES Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: Crl.A. No.-001281-001282 / 2018
Diary number: 28643 / 2014
Advocates: LAWYER S KNIT & CO Vs JOSEPH ARISTOTLE S.

12 October 2018
Supreme Court
18 pages
SEBASTIANI LAKRA Vs NATIONAL INSURANCE COMPANY LTD.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-010588-010589 / 2018
Diary number: 14340 / 2018
Advocates: HITENDRA NATH RATH Vs

12 October 2018
Supreme Court
8 pages
MOHAMMED IMRAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010571-010571 / 2018
Diary number: 8116 / 2018
Advocates: GAURAV AGRAWAL Vs

12 October 2018
Supreme Court
46 pages
M/S. TVS MOTOR COMPANY LTD. Vs THE STATE OF TAMIL NADU AND OTHERS

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010560-010564 / 2018
Diary number: 4459 / 2015
Advocates: SHILPA SINGH Vs