Judgements

25 October 2018
Supreme Court
13 pages

THE KELVIN JUTE CO.LTD.WORS.P.F.. Vs KRISHNA KUMAR AGARWALA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: MA-002364 / 2018
Diary number: 33474 / 2018
Advocates: NARESH KUMAR Vs

25 October 2018
Supreme Court
4 pages

THE GOVERNMENT OF INDIA AND ORS. Vs V.SHANMUGANATHAN

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-004601-004601 / 2009
Diary number: 14311 / 2007
Advocates: SUSHMA SURI Vs REVATHY RAGHAVAN

25 October 2018
Supreme Court
1 pages

EASTERN COALFIELDS LTD. Vs BIBHAS CHANDRA BAKSHI .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000119-000120 / 2011
Diary number: 34203 / 2007
Advocates: GAUTAM AWASTHI Vs

25 October 2018
Supreme Court
15 pages

THE STATE OF RAJASTHAN Vs MADAN @ MADANIYA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001333-001333 / 2011
Diary number: 34256 / 2010
Advocates: RUCHI KOHLI Vs

24 October 2018
Supreme Court
29 pages

NEHRU GRAM BHARATI UNIVERSITY Vs STATE OF U.P ETC. ETC

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010677-010678 / 2018
Diary number: 12414 / 2017
Advocates: SANSRITI PATHAK Vs

24 October 2018
Supreme Court
14 pages

KAMALA Vs M.R.MOHAN KUMAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002368-002369 / 2009
Diary number: 23135 / 2009
Advocates: VAIJAYANTHI GIRISH Vs P. R. RAMASESH

24 October 2018
Supreme Court
7 pages

RAM AVATAR SONI Vs MAHANTA LAXIDHAR DAS AND ORS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010684-010685 / 2018
Diary number: 34959 / 2016
Advocates: K. S. RANA Vs

24 October 2018
Supreme Court
28 pages

ASAR MOHAMMAD . Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001617-001617 / 2011
Diary number: 30862 / 2009
Advocates: S. K. BHATTACHARYA Vs PRADEEP MISRA

24 October 2018
Supreme Court
20 pages

M.C. MEHTA Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

24 October 2018
Supreme Court
28 pages

U.O.I. (THROUGH ITS SECRETARY) Vs COL. A.D. NARGOLKAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010686 / 2018
Diary number: 27176 / 2014
Advocates: MUKESH KUMAR MARORIA Vs RESPONDENT-IN-PERSON

24 October 2018
Supreme Court
5 pages

SHANTHI Vs T.D.VISHWANATHAN AND ORS

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-010442-010442 / 2011
Diary number: 14891 / 2007
Advocates: V. RAMASUBRAMANIAN Vs SHOBHA RAMAMOORTHY

23 October 2018
Supreme Court
54 pages

ARJUN GOPAL Vs UNION OF INDIA .

Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000728-000728 / 2015
Diary number: 32461 / 2015
Advocates: POOJA DHAR Vs

23 October 2018
Supreme Court
24 pages

GOVINDAMMAL (DEAD) BY LRS. AND ORS. Vs VAIDIYANATHAN AND ORS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-005276-005276 / 2008
Diary number: 18578 / 2007
Advocates: REVATHY RAGHAVAN Vs VIJAY KUMAR

23 October 2018
Supreme Court
18 pages

THE VICE CHANCELLOR RANCHI UNIVERSITY Vs JHARKHAND STATE HOUSING BOARD TH CHAIRMAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008113-008113 / 2009
Diary number: 3832 / 2007
Advocates: GOPAL PRASAD Vs MANOJ SWARUP AND CO.

23 October 2018
Supreme Court
7 pages

RAJENDRA SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000863-000863 / 2012
Diary number: 36759 / 2010
Advocates: V. P. APPAN Vs GARVESH KABRA