Judgements

Showing 1906 - 1920 of 41947 judgements
29 October 2018
Supreme Court
6 pages
M/S CARAVEL SHIPPING SERVICES PVT. LTD. Vs M/S PREMIER SEA FOODS EXIM PVT. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-010800-010801 / 2018
Diary number: 27679 / 2016
Advocates: LIZ MATHEW Vs

26 October 2018
Supreme Court
2 pages
ALI AKBAR ETC. Vs STATE OF KERALA AND ORS. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010786-010787 / 2018
Diary number: 26155 / 2016
26 October 2018
Supreme Court
16 pages
NATIONAL INSURANCE SPECIAL VOLUNTARY RETIRED/RETIRED EMPLOYEES ASSOCIATION Vs UNITED INDIA INSURANCE CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010775-010775 / 2018
Diary number: 33160 / 2017
Advocates: GAUTAM NARAYAN Vs

26 October 2018
Supreme Court
16 pages
NATIONAL INSURANCE SPECIAL VOLUNTARY RETIRED/ RETIRED EMPLOYEES ASSOCIATION Vs ORIENTAL INSURANCE COMPANY LIMITED

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010777-010777 / 2018
Diary number: 34359 / 2017
Advocates: GAUTAM NARAYAN Vs

26 October 2018
Supreme Court
16 pages
NATIONAL INSURANCE SPECIAL VOLUNTARY RETIRED/ RETIRED EMPLOYEES ASSOCIATION Vs NEW INDIA INSURANCE COMPANY LIMITED

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010778-010778 / 2018
Diary number: 34106 / 2017
Advocates: GAUTAM NARAYAN Vs

26 October 2018
Supreme Court
16 pages
NATIONAL INSURANCE SPECIAL VOLUNTARY RETIRED/ RETIRED EMPLOYEES ASSOCIATION Vs NATIONAL INSURANCE CO. LTD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010776-010776 / 2018
Diary number: 34261 / 2017
Advocates: GAUTAM NARAYAN Vs

26 October 2018
Supreme Court
8 pages
S.SAROJINI AMMA Vs VELAYUDHAN PILLAI SREEKUMAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-010785-010785 / 2018
Diary number: 37674 / 2017
Advocates: HARIKUMAR V. Vs

26 October 2018
Supreme Court
12 pages
RAMVIR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000183-000183 / 2013
Diary number: 19930 / 2012
Advocates: NAMITA CHOUDHARY Vs C. D. SINGH

26 October 2018
Supreme Court
5 pages
RAGHUBIR SINGH Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010781-010781 / 2018
Diary number: 8515 / 2018
Advocates: VAIBHAV MANU SRIVASTAVA Vs

26 October 2018
Supreme Court
15 pages
DR. AMIT KUMAR Vs DR. SONILA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010771-010771 / 2018
Diary number: 29022 / 2018
Advocates: ARVIND KUMAR Vs

25 October 2018
Supreme Court
3 pages
VASUDEVAN EMBRANTHIRI @ VASUDEVA RAO (DEAD) BY LRS. Vs GOPALAKRISHNAN (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001809-001809 / 2006
Diary number: 17973 / 2003
Advocates: SAHARYA & CO. Vs A. RAGHUNATH

25 October 2018
Supreme Court
4 pages
HARNEK SINGH(DEAD) THR.LRS. Vs HUKAM CHAND (DEAD)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000786-000786 / 2008
Diary number: 315 / 2007
Advocates: M. A. CHINNASAMY Vs

25 October 2018
Supreme Court
18 pages
DALIP SINGH Vs STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-010718-010718 / 2018
Diary number: 40908 / 2014
Advocates: KAVEETA WADIA Vs

25 October 2018
Supreme Court
25 pages
JITENDRA @ KALLA Vs STATE OF GOVT OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-002133-002133 / 2017
Diary number: 7816 / 2017
Advocates: DIVYA ROY Vs B. KRISHNA PRASAD

25 October 2018
Supreme Court
39 pages
GOPAL JHA Vs THE HONBLE SUPREME COURT OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000745 / 2018
Diary number: 20665 / 2018
Advocates: PETITIONER-IN-PERSON Vs