Judgements

Showing 1891 - 1905 of 41947 judgements
31 October 2018
Supreme Court
12 pages
JANGIR SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-002499-002499 / 2009
Diary number: 30016 / 2008
Advocates: ASHWANI BHARDWAJ Vs

30 October 2018
Supreme Court
31 pages
JAI BHAGWAN Vs STATE (GOVT. OF N.C.T. DELHI)

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002298-002298 / 2009
Diary number: 16742 / 2009
Advocates: SATYA MITRA GARG Vs ANIL KATIYAR

30 October 2018
Supreme Court
11 pages
THE STATE OF MIZORAM Vs DR. C. SANGNGHINA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001322-001322 / 2018
Diary number: 38933 / 2015
Advocates: D. MAHESH BABU Vs Jitin Chaturvedi

30 October 2018
Supreme Court
8 pages
MANAGEMENT HINDUSTAN MACHINE TOOLS LTD. Vs GHANSHYAM SHARMA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000856-000856 / 2012
Diary number: 10255 / 2008
Advocates: PRATIBHA JAIN Vs CHANDAN RAMAMURTHI

30 October 2018
Supreme Court
15 pages
STATE OF KERALA Vs RASHEED

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: Crl.A. No.-001321-001321 / 2018
Diary number: 16316 / 2018
Advocates: NISHE RAJEN SHONKER Vs

30 October 2018
Supreme Court
27 pages
J S LUTHRA ACADEMY Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-007184-007185 / 2013
Diary number: 19523 / 2009
Advocates: BIMAL ROY JAD Vs M. SHOEB ALAM

30 October 2018
Supreme Court
123 pages
STAR INDIA PRIVATE LIMITED Vs DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007326-007327 / 2018
Diary number: 24405 / 2018
Advocates: KARANJAWALA & CO. Vs

30 October 2018
Supreme Court
8 pages
SUSHILA N. RUNGTA (D) THR. LRS Vs THE TAX RECOVERY OFFICER16(2) AND ORS.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-010824-010824 / 2018
Diary number: 29520 / 2016
Advocates: S.M. JADHAV AND COMPANY Vs

29 October 2018
Supreme Court
9 pages
KALPANA VYAS Vs RAJ KUMAR RANGWANI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010811-010811 / 2018
Diary number: 11622 / 2018
Advocates: IRSHAD AHMAD Vs

29 October 2018
Supreme Court
18 pages
S. MAHESH Vs THE CHAIRMAN CUM MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION LTD. NEYVELI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010812-010812 / 2018
Diary number: 9820 / 2018
Advocates: GEETHA KOVILAN Vs

29 October 2018
Supreme Court
39 pages
LT. GENERAL MANOMOY GANGULY VSM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000980 / 2018
Diary number: 30148 / 2018
Advocates: SUDARSHAN RAJAN Vs

29 October 2018
Supreme Court
32 pages
THE STATE OF BIHAR Vs BALIRAM SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010806-010806 / 2018
Diary number: 7539 / 2018
29 October 2018
Supreme Court
31 pages
THE JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY REGISTRAR Vs SANGAM LAXMI BAI VIDYAPEET

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010807-010807 / 2018
Diary number: 11095 / 2018
Advocates: VENKAT PALWAI LAW ASSOCIATES Vs

29 October 2018
Supreme Court
37 pages
MEDICAL COUNCIL OF INDIA Vs THE CHAIRMAN SR EDUCATIONAL AND CHARITABLE TRUST

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010372-010372 / 2018
Diary number: 32769 / 2018
Advocates: GAURAV SHARMA Vs

29 October 2018
Supreme Court
2 pages
VINOD KUMAR SINGH Vs THE STATE OF UTTAR PRADESH PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010869-010869 / 2018
Diary number: 17753 / 2017
Advocates: GAURAV AGRAWAL Vs