Judgements

02 November 2018
Supreme Court
3 pages

RAMESH BADLANI Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: SLP(Crl) No.-006568 / 2018
Diary number: 29027 / 2018
Advocates: PRAGATI NEEKHRA Vs

02 November 2018
Supreme Court
11 pages

MANGT.OF SRI RAMNARAYAN MILLS LTD. Vs SEC.COIMBATORE DIST.TEXT.WORK.UNION AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001977-001977 / 2010
Diary number: 33226 / 2007
Advocates: P. V. YOGESWARAN Vs

02 November 2018
Supreme Court
16 pages

NORTH EAST K.R.T.C. Vs SUJATHA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007470-007470 / 2009
Diary number: 5330 / 2007
Advocates: ANITHA SHENOY Vs

02 November 2018
Supreme Court
53 pages

HIMACHAL PRADESH CRICKET ASSOCIATION Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-001258-001259 / 2018
Diary number: 38932 / 2014
Advocates: SNEHASISH MUKHERJEE Vs VARINDER KUMAR SHARMA

02 November 2018
Supreme Court
2 pages

SHOBHA DEVI Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001345-001345 / 2018
Diary number: 40489 / 2017
Advocates: NEERAJ SHEKHAR Vs

01 November 2018
Supreme Court
69 pages

M/S HINDON FORGE PVT. LTD. Vs THE STATE OF UTTAR PRADESH THR. DISTRICT MAGISTRATE GHAZIABAD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-010873-010873 / 2018
Diary number: 7145 / 2018
Advocates: PAHLAD SINGH SHARMA Vs

01 November 2018
Supreme Court
2 pages

SMT. GEETA DEVI Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: SLP(Crl) No.-008271 / 2018
Diary number: 36109 / 2018
Advocates: T. R. B. SIVAKUMAR Vs

01 November 2018
Supreme Court
3 pages

ARUN KUMAR JHA Vs RANVIR SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010880-010880 / 2018
Diary number: 29793 / 2017
Advocates: MANJU JETLEY Vs

01 November 2018
Supreme Court
17 pages

BABASAHEB MARUTI KAMBLE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: R.P.(Crl.) No.-000388-000388 / 2015
Diary number: 19872 / 2015
Advocates: LIZ MATHEW Vs

01 November 2018
Supreme Court
6 pages

JITENDRA @ JEETU Vs STATE OF MADHYA PRADESH

31 October 2018
Supreme Court
15 pages

REENA HAZARIKA Vs THE STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001330-001330 / 2018
Diary number: 7005 / 2018
Advocates: SUPRIYA JUNEJA Vs DIKSHA RAI

31 October 2018
Supreme Court
15 pages

KAMIL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001568-001568 / 2015
Diary number: 32683 / 2014
Advocates: ASHOK KUMAR SHARMA Vs RAJIV YADAV

31 October 2018
Supreme Court
10 pages

MUKHTYAR JABBAR TADVI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000877-000877 / 2011
Diary number: 38684 / 2010
Advocates: (MRS. ) VIPIN GUPTA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

31 October 2018
Supreme Court
37 pages

NAGPUR IMPROVEMENT TRUST Vs SHEELA RAMCHANDRA TIKHE

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010853-010853 / 2018
Diary number: 17054 / 2017
Advocates: ANAGHA S. DESAI Vs

31 October 2018
Supreme Court
4 pages

STATE OF HARYANA Vs SUNDER PAL AND ORS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000567-000567 / 2010
Diary number: 22271 / 2006
Advocates: MONIKA GUSAIN Vs R. C. KAUSHIK