Judgements

Showing 1861 - 1875 of 41947 judgements
14 November 2018
Supreme Court
11 pages
SABHA SHANKER DUBE Vs DIVISIONAL FOREST OFFICER

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-010956-010956 / 2018
Diary number: 41901 / 2015
Advocates: YASH PAL DHINGRA Vs A. N. ARORA

14 November 2018
Supreme Court
13 pages
PRAHLAD Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001794-001796 / 2017
Diary number: 23475 / 2017
Advocates: AKSHAT KUMAR Vs

14 November 2018
Supreme Court
10 pages
VIJAY KUMAR Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001391-001393 / 2018
Diary number: 23313 / 2014
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs

13 November 2018
Supreme Court
4 pages
MEERA V. MATHEW Vs VIVEK K. JOHN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010947-010947 / 2018
Diary number: 11677 / 2016
Advocates: B. S. BANTHIA Vs

13 November 2018
Supreme Court
2 pages
V.GOVINDASAMY Vs T.V.R.C.KANNAN (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009283-009283 / 2014
Diary number: 36828 / 2007
Advocates: S. MAHENDRAN Vs BALAJI SRINIVASAN

13 November 2018
Supreme Court
0 pages
LABHUJI AMRATJI THAKOR Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001349-001349 / 2018
Diary number: 27848 / 2018
Advocates: SUMITA RAY Vs

13 November 2018
Supreme Court
6 pages
MANOJ KUMAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001383-001383 / 2018
Diary number: 31052 / 2017
Advocates: MONA K. RAJVANSHI Vs

13 November 2018
Supreme Court
2 pages
HAWA SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010936-010945 / 2018
Diary number: 35255 / 2018
Advocates: SHILPA SINGH Vs

13 November 2018
Supreme Court
3 pages
KETHU PENCHAL REDDY Vs THE SPECIAL DEPUTY COLLECTOR (LA)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010946-010946 / 2018
Diary number: 39281 / 2018
Advocates: ABHIJIT SENGUPTA Vs

13 November 2018
Supreme Court
8 pages
MANASH MOHAN CHATTERJEE Vs Y. RATNAKAR RAO

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: CONMT.PET.(C) No.-001041 / 2018
Diary number: 15486 / 2018
Advocates: REENA PANDEY Vs

12 November 2018
Supreme Court
14 pages
COMMON CAUSE Vs UNION OF INDIA .

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000114-000114 / 2014
Diary number: 4352 / 2014
Advocates: PRASHANT BHUSHAN Vs

12 November 2018
Supreme Court
20 pages
LOUREMBAM DEBEN SINGH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(Crl.) No.-000205 / 2018
Diary number: 30415 / 2018
Advocates: sachin sharma Vs

12 November 2018
Supreme Court
11 pages
TAMIL NADU DR. MGR MEDICAL UNIVERSITY Vs SVS EDUCATIONAL AND SOCIAL TRUST

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-010920-010920 / 2018
Diary number: 549 / 2018
Advocates: T. R. B. SIVAKUMAR Vs

02 November 2018
Supreme Court
4 pages
SIVASANKAR V.K. Vs V.K.SIVAN .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-001206-001207 / 2015
Diary number: 25475 / 2009
Advocates: RENJITH. B Vs LIZ MATHEW

02 November 2018
Supreme Court
38 pages
PRATAP MEHTA Vs SUNIL GUPTA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-008172-008173 / 2018
Diary number: 27925 / 2018
Advocates: DIVYA ROY Vs