Judgements

Showing 1846 - 1860 of 41947 judgements
16 November 2018
Supreme Court
9 pages
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED Vs ENGINEERING WORKERSS ASSOCIATION

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011063-011063 / 2018
Diary number: 37742 / 2018
Advocates: GOPAL SINGH Vs

16 November 2018
Supreme Court
14 pages
RAKESH MALHOTRA Vs KAMALJIT SINGH SANDHU .

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011070-011070 / 2018
Diary number: 21032 / 2016
Advocates: AVINASH SHARMA Vs

16 November 2018
Supreme Court
5 pages
HARI MOHAN SHARMA Vs CHARANJEET SINGH REKHI

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-011029-011030 / 2018
Diary number: 32533 / 2014
Advocates: ABID ALI BEERAN P Vs

16 November 2018
Supreme Court
4 pages
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs SHRI GURVINDER SINGH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-011034-011034 / 2018
Diary number: 20934 / 2017
Advocates: PRAMOD DAYAL Vs

16 November 2018
Supreme Court
2 pages
RAJEEB KOTHARI Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001408-001408 / 2018
Diary number: 26768 / 2018
Advocates: JAIKRITI S. JADEJA Vs

16 November 2018
Supreme Court
3 pages
MD. AFSAR HUSSAIN PARVEZ Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001404-001404 / 2018
Diary number: 4288 / 2018
Advocates: MUSHTAQ AHMAD Vs

16 November 2018
Supreme Court
2 pages
RAJBIR SINGH AND ORS ETC ETC Vs THE STATE OF HARYANA AND ORS ETC. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011035-011038 / 2018
Diary number: 4942 / 2017
Advocates: VINEET BHAGAT Vs

16 November 2018
Supreme Court
5 pages
GURBACHAN SINGH (D) THR. LRS . Vs GURDIAL SINGH (D) THR. LRS .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007471-007471 / 2008
Diary number: 24138 / 2007
Advocates: BHASKAR Y. KULKARNI Vs ANU GUPTA

15 November 2018
Supreme Court
3 pages
USHA DEVI Vs BIBHA DEVI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010999-011000 / 2018
Diary number: 35223 / 2018
Advocates: TUSHAR BAKSHI Vs

15 November 2018
Supreme Court
15 pages
ANAND KUMAR MOHATTA Vs STATE (GOVT. OF NCT OF DELHI) DEPARTMENT OF HOME

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-001395-001395 / 2018
Diary number: 15227 / 2016
Advocates: KARANJAWALA & CO. Vs B. V. BALARAM DAS

15 November 2018
Supreme Court
23 pages
U.P.JAL NIGAM Vs AJIT SINGH PATEL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-011017-011018 / 2018
Diary number: 30171 / 2018
Advocates: VANSHAJA SHUKLA Vs

15 November 2018
Supreme Court
3 pages
MAHENDRA PRATAP SINGH Vs STATE OF UTTAR PRADESH .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001242-001243 / 2016
Diary number: 42721 / 2015
15 November 2018
Supreme Court
16 pages
SWAPAN KUMAR JHA @ SAPAN KUMAR Vs STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001396-001397 / 2012
Diary number: 5610 / 2012
Advocates: Vs TAPESH KUMAR SINGH

15 November 2018
Supreme Court
38 pages
SALEM MUNICIPALITY Vs P.KUMAR .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000009-000011 / 2014
Diary number: 10157 / 2011
Advocates: VINODH KANNA B. Vs R. CHANDRACHUD

14 November 2018
Supreme Court
97 pages
P.E.C. LIMITED THROUGH ITS GENERAL MANAGER Vs AUSTBULK SHIPPING SDN BHD

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004834-004834 / 2007
Diary number: 7070 / 2005
Advocates: RAVI PRAKASH MEHROTRA Vs R. K. KHANNA