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20 November 2018
Supreme Court 2 pages SHRIKANT MISHRA Vs THE STATE OF UTTAR PRADESH
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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20 November 2018
Supreme Court 5 pages DWARAKANATH VIJAYA LAKSHMI (DIED) THR. LR Vs THE SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION)
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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20 November 2018
Supreme Court 3 pages SHRI RAM MURTI SINGH Vs BRIJESH SINGH
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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20 November 2018
Supreme Court 5 pages ATLOOR GOPAIAH Vs THE SPECIAL DEPUTY COLLECTOR(LAND ACQUISITION)
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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20 November 2018
Supreme Court 2 pages RAM RAJ CHAURASIA Vs SHARDA DEVI .
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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20 November 2018
Supreme Court 5 pages POTHIREDDY NAGA SUBBA REDDY Vs THE SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION)
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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20 November 2018
Supreme Court 2 pages NILESH MANSUKHLAL PATEL . Vs MUKESH MANSUKHLAL KOHTARI .
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA |
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19 November 2018
Supreme Court 5 pages MALLANNA Vs THE STATE OF KARNATAKA
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA |
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19 November 2018
Supreme Court 2 pages THANGELA NARENDRA @ CHINNU Vs THE STATE OF KARNATAKA
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA |
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19 November 2018
Supreme Court 3 pages PARITOSH KUMAR Vs THE STATE OF JHARKHAND THR. THE SECRETARY WATER RESOURCES DEPARTMENT
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA |
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16 November 2018
Supreme Court 18 pages MAHENDRA PRATAP DUBEY Vs MANAGING OFFICER,EVACUEE PROPERTY
Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DEEPAK GUPTA |
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16 November 2018
Supreme Court 39 pages VIJAY PULLARWR Vs HANUMAN DEOSTAN
Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DEEPAK GUPTA |
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16 November 2018
Supreme Court 18 pages VIMLA DEVI . Vs THE NATIONAL INSURANCE COMPANY LIMITED .
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA |
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16 November 2018
Supreme Court 6 pages SUMER SINGH JAT AND ORS. ETC.ETC. Vs STATE OF RAJASTHAN AND ANR. ETC. ETC.
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA |
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16 November 2018
Supreme Court 8 pages SANTOSH @ SANTHOSH KUMAR Vs STATE OF KERALA
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA |