Showing 1816 - 1830 of 41947 judgements
27 November 2018
Supreme Court
5 pages
GAGANDEEP SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011365-011365 / 2018
Diary number: 12488 / 2017
Advocates: ANIS AHMED KHAN Vs

26 November 2018
Supreme Court
40 pages
AHMED ABDULLA AHMED AL GHURAIR (THROUGH THEIR POWER OF ATTORNEY HOLDER MR. BARTHOLOMEW KAMYA) Vs STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-009786-009799 / 2018
Diary number: 29958 / 2018
Advocates: S. S. SHROFF Vs

26 November 2018
Supreme Court
16 pages
THE STATE OF MADHYA PRADESH AND ORS. Vs ABHIJIT SINGH PAWAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011356-011356 / 2018
Diary number: 16320 / 2016
Advocates: RAJESH SRIVASTAVA Vs

26 November 2018
Supreme Court
2 pages
SANJAI SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001448-001448 / 2018
Diary number: 10148 / 2018
Advocates: MOHD. IRSHAD HANIF Vs

26 November 2018
Supreme Court
15 pages
MEENAKSHI JUNEJA Vs STATE OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011349-011349 / 2018
Diary number: 34439 / 2017
Advocates: GARIMA PRASHAD Vs

26 November 2018
Supreme Court
3 pages
R.U. PATEL ASSISTANT TEACHER Vs COMMISSIONER (SCHOOLS) GUJARAT STATE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011338-011338 / 2018
Diary number: 15191 / 2018
Advocates: JASPREET GOGIA Vs

26 November 2018
Supreme Court
2 pages
SURESH MANI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011331-011331 / 2018
Diary number: 19688 / 2017
Advocates: R. D. UPADHYAY Vs

26 November 2018
Supreme Court
6 pages
STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVT, COMMERICIAL TAXES AND REGISTRATION DEPARTMENT, S Vs M. MANGAYARKARASI AND ETC.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-011345-011346 / 2018
Diary number: 32231 / 2015

22 November 2018
Supreme Court
19 pages
DHRUVARAM MURLIDHAR SONAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-001443-001443 / 2018
Diary number: 26627 / 2018
Advocates: SANDEEP SUDHAKAR DESHMUKH Vs

22 November 2018
Supreme Court
7 pages
UTTAR PRADESH PUBLIC SERVICE COMMISSION Vs SURENDRA KUMAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011149-011149 / 2018
Diary number: 30615 / 2018
Advocates: RAJIV YADAV Vs

22 November 2018
Supreme Court
7 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

22 November 2018
Supreme Court
15 pages
SOUTH DELHI MUNICIPAL CORPORATION Vs SMS AAMW TOLLWAYS PRIVATE LIMITED

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-011249-011249 / 2018
Diary number: 25552 / 2016
Advocates: PRAVEEN SWARUP Vs VIKAS MEHTA

22 November 2018
Supreme Court
13 pages
THE CENTRAL BOARD OF SECONDARY EDUCATION Vs T.K. RANGARAJAN

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-011230-011230 / 2018
Diary number: 25770 / 2018
Advocates: TARA CHANDRA SHARMA Vs

20 November 2018
Supreme Court
3 pages
KHODLYAAR ROLLING MILLS Vs PASCHIM GUJARAT VIJ COMPANY LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-011227-011227 / 2018
Diary number: 40234 / 2014
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

20 November 2018
Supreme Court
5 pages
D. ESWARA NAIDU Vs THE SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011355-011355 / 2018
Diary number: 15531 / 2018
Advocates: ABHIJIT SENGUPTA Vs