Judgements

28 November 2018
Supreme Court
74 pages

NATIONAL TEXTILE CORP. LTD. Vs NARESHKUMAR BADRIKUMAR JAGAD .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: MA-002714 / 2018
Diary number: 38586 / 2018
Advocates: KAUSTUBH ANSHURAJ Vs

28 November 2018
Supreme Court
74 pages

NARESHKUMAR BADRIKUMAR JAGAD AND ORS. Vs O P SINGH AND ORS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: CONMT.PET.(C) No.-000550-000550 / 2014
Diary number: 38106 / 2014
Advocates: E. C. AGRAWALA Vs

28 November 2018
Supreme Court
14 pages

SUNKARA LAKSHMINARASAMMA (DEAD) BY LRS Vs SAGI SUBBA RAJU & ORS. ETC.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-004380-004382 / 2016
Diary number: 13711 / 2004
Advocates: A. SUBBA RAO Vs ABHIJIT SENGUPTA

28 November 2018
Supreme Court
10 pages

NARAYAN MALHARI THORAT Vs VINAYAK DEORAO BHAGAT

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001487-001487 / 2018
Diary number: 5828 / 2017
Advocates: KARUNAKAR MAHALIK Vs

28 November 2018
Supreme Court
31 pages

CHHANNU LAL VERMA Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001482-001483 / 2018
Diary number: 14378 / 2014
Advocates: RADHA SHYAM JENA Vs DHARMENDRA KUMAR SINHA

28 November 2018
Supreme Court
3 pages

TARVINDER SINGH Vs GURUPREET KAUR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011470-011470 / 2018
Diary number: 28173 / 2017
Advocates: M. A. KRISHNA MOORTHY Vs

28 November 2018
Supreme Court
74 pages

UNION OF INDIA Vs NARESHKUMAR BADRIKUMAR JAGAD .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: R.P.(C) No.-003840 / 2018
Diary number: 40966 / 2013
Advocates: SHREEKANT N. TERDAL Vs

28 November 2018
Supreme Court
13 pages

THE STATE OF HIMACHAL PRADESH Vs MANGA SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001481-001481 / 2018
Diary number: 12111 / 2015
Advocates: ABHINAV MUKERJI Vs

27 November 2018
Supreme Court
28 pages

BANGALORE INTERNATIONAL AIRPORT AREA PLANNING AUTHORITY Vs BIRLA SUPRER BULK TERMINAL(NOW A UNIT OF ULTRA TECH CEMENT LIMITED

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009684-009684 / 2011
Diary number: 1876 / 2006
Advocates: (MRS. ) VIPIN GUPTA Vs BHARAT SANGAL

27 November 2018
Supreme Court
16 pages

PALANI Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001100-001100 / 2009
Diary number: 31652 / 2008
Advocates: S. GOWTHAMAN Vs M. YOGESH KANNA

27 November 2018
Supreme Court
10 pages

RAM JI Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001477-001479 / 2011
Diary number: 9727 / 2011
Advocates: Vs JASPREET GOGIA

27 November 2018
Supreme Court
37 pages

ALOK KUMAR SINGH Vs STATE OF U.P .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011370-011370 / 2018
Diary number: 11765 / 2016
Advocates: Rajivkumar Vs

27 November 2018
Supreme Court
11 pages

CCI PROJECTS (P) LTD. Vs VRAJENDRA JOGJIVANDAS THAKKAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006784-006785 / 2018
Diary number: 15525 / 2018
Advocates: KARANJAWALA & CO. Vs

27 November 2018
Supreme Court
9 pages

BABLOO SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(C) No.-031222 / 2018
Diary number: 39715 / 2018
Advocates: MUKESH K. GIRI Vs

27 November 2018
Supreme Court
34 pages

DINESH KUMAR KASHYAP Vs SOUTH EAST CENTRAL RAILWAY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011360-011363 / 2018
Diary number: 23671 / 2017
Advocates: PRASHANT BHUSHAN Vs