Judgements

03 December 2018
Supreme Court
8 pages

MEERA MISHRA Vs SATISH KUMAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011763-011763 / 2018
Diary number: 35341 / 2018
Advocates: GAURAV AGRAWAL Vs

03 December 2018
Supreme Court
3 pages

SURJEET SINGH Vs SADHU SINGH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011764-011765 / 2018
Diary number: 39224 / 2018
Advocates: RADHIKA GAUTAM Vs

03 December 2018
Supreme Court
22 pages

MANJU SAXENA Vs UNION OF INDIA REP. BY ITS SECRETARY MINISTRY OF LABOUR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-011766-011767 / 2018
Diary number: 32036 / 2017
Advocates: PETITIONER-IN-PERSON Vs

03 December 2018
Supreme Court
7 pages

KANUBHAI BHAGVANBHAI NAYAK Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001540-001540 / 2018
Diary number: 16475 / 2018
Advocates: AFTAB ALI KHAN Vs

03 December 2018
Supreme Court
6 pages

OMVEER SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001541-001541 / 2018
Diary number: 37908 / 2018
Advocates: N. RAJARAMAN Vs

03 December 2018
Supreme Court
6 pages

DR. JAGDISH PRASAD Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001542-001542 / 2018
Diary number: 37910 / 2018
Advocates: N. RAJARAMAN Vs

03 December 2018
Supreme Court
6 pages

SANGEETA AGRAWAL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001543-001543 / 2018
Diary number: 40893 / 2018
Advocates: PRASHANT CHAUDHARY Vs

03 December 2018
Supreme Court
7 pages

GEETA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001544-001544 / 2018
Diary number: 41054 / 2018
Advocates: SANJEEV MALHOTRA Vs

30 November 2018
Supreme Court
5 pages

RAMLA Vs NATIONAL INSURANCE CO. LTD

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-011495-011495 / 2018
Diary number: 13542 / 2017
Advocates: LAKSHMI N. KAIMAL Vs

30 November 2018
Supreme Court
16 pages

THE STATE OF BIHAR Vs KIRTI NARAYAN PRASAD

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008649-008649 / 2018
Diary number: 8572 / 2012
Advocates: GOPAL SINGH Vs

30 November 2018
Supreme Court
11 pages

STATE REP. BY THE DRUGS INSPECTOR Vs MANIMARAN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001493-001493 / 2018
Diary number: 22936 / 2015
Advocates: M. YOGESH KANNA Vs

29 November 2018
Supreme Court
16 pages

JARNAIL SINGH Vs BHAGWATI(D) TR.LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-005050-005050 / 2009
Diary number: 17553 / 2008
Advocates: PRIYA PURI Vs SUDARSHAN SINGH RAWAT

28 November 2018
Supreme Court
10 pages

RAM BHAJAN DAS Vs UNION OF INDIA RAILWAY BOARD THROUGH CHAIRMAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: W.P.(C) No.-000052-000052 / 2016
Diary number: 41311 / 2015
Advocates: KAILASH CHAND Vs SHREEKANT N. TERDAL

28 November 2018
Supreme Court
7 pages

ASHWANI KUMAR Vs THE STATE OF PUNJAB HOME DEPARTMENT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-000580-000580 / 2010
Diary number: 27259 / 2009
Advocates: S. C. PATEL Vs

28 November 2018
Supreme Court
74 pages

UNION OF INDIA Vs NARESHKUMAR BADRIKUMAR JAGAD .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: R.P.(C) No.-040966-040966 / 2013
Diary number: 40966 / 2013
Advocates: SHREEKANT N. TERDAL Vs