11 February 2020
Supreme Court 36 pages SAKKUBAI ETC. ETC. Vs THE STATE OF KARNATAKA
Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY |
11 February 2020
Supreme Court 37 pages GOVERNMENT OF INDIA Vs SITAKANT S. DUBHASHI
Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA |
10 February 2020
Supreme Court 17 pages RAJESHBHAI MULJIBHAI PATEL Vs THE STATE OF GUJARAT
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA |
10 February 2020
Supreme Court 3 pages MUKUL AGRAWAL Vs THE STATE OF UTTAR PRADESH
Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI |
10 February 2020
Supreme Court 11 pages ATMA RAM Vs CHARANJIT SINGH
Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
10 February 2020
Supreme Court 30 pages PRATHVI RAJ CHAUHAN Vs UNION OF INDIA
Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT |
10 February 2020
Supreme Court 5 pages KANTARU RAJEEVARU Vs INDIAN YOUNG LAWYERS ASSOCIATION THR.ITS GENERAL SECRETARY MS. BHAKTI PASRIJA AND ORS.
Judgment by: HON'BLE THE CHIEF JUSTICE |
10 February 2020
Supreme Court 43 pages STATE OF U.P. Vs VIRENDRA KUMAR
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN |
10 February 2020
Supreme Court 17 pages ARUN SINGH Vs STATE OF U.P.
Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI |
07 February 2020
Supreme Court 8 pages M/S OUDH SUGAR MILLS LTD. Vs UNION OF INDIA
Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY |
07 February 2020
Supreme Court 18 pages PARMESHWAR NANDA Vs THE STATE OF JHARKHAND CHIEF SECRETARY
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA |
07 February 2020
Supreme Court 12 pages INFINITY INFOTECH PARKS LIMITED Vs SHIVA JUTE MILLS PRIVATE LIMITED THROUGH CHIEF EXECUTIVE (AUTHORISED SIGNATORY)
Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE |
07 February 2020
Supreme Court 23 pages MUKESH KUMAR Vs THE STATE OF UTTARAKHAND
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA |
07 February 2020
Supreme Court 19 pages NITESH KUMAR PANDEY Vs THE STATE OF MADHYA PRADESH
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA |
07 February 2020
Supreme Court 22 pages OIL AND NATURAL GAS CORPORATION Vs KRISHAN GOPAL
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD |