Showing 1771 - 1785 of 41947 judgements
04 December 2018
Supreme Court
19 pages
SP SINGLA CONSTRUCTIONS PVT. LTD. Vs STATE OF HIMACHAL PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-011824-011825 / 2018
Diary number: 39886 / 2014
Advocates: M. P. VINOD Vs

04 December 2018
Supreme Court
32 pages
FARIDA BEGUM Vs STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001560-001560 / 2013
Diary number: 32405 / 2012
Advocates: GAURAV AGRAWAL Vs RAJIV NANDA

04 December 2018
Supreme Court
18 pages
MAHABIR PROSAD CHOUDHARY Vs M/S OCTAVIUS TEA AND INDUSTRIES LTD. AND ANR.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-008320-008320 / 2011
Diary number: 14404 / 2010
Advocates: DHARMENDRA KUMAR SINHA Vs CHIRA RANJAN ADDY

04 December 2018
Supreme Court
26 pages
V.K. GIRIJA Vs RESHMA PARAYIL

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011829-011829 / 2018
Diary number: 30831 / 2016
Advocates: ROMY CHACKO Vs

04 December 2018
Supreme Court
26 pages
SURENDRA SINGH Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001768-001768 / 2010
Diary number: 9005 / 2010
Advocates: C. N. SREE KUMAR Vs JATINDER KUMAR BHATIA

04 December 2018
Supreme Court
12 pages
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs PRATIBHA INDUSTRIES LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-011822-011822 / 2018
Diary number: 13816 / 2018
Advocates: J S WAD AND CO Vs

04 December 2018
Supreme Court
4 pages
M. ARJUNAN Vs THE STATE REP. BY ITS INSPECTOR OF POLICE

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001550-001550 / 2018
Diary number: 40463 / 2015
Advocates: VIKASH SINGH Vs M. YOGESH KANNA

03 December 2018
Supreme Court
35 pages
DAMODAR VALLEY CORPORATION Vs CENTRAL ELEC. REGULATORY COMM. AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-004881-004881 / 2010
Diary number: 18525 / 2010
Advocates: K. V. MOHAN Vs NIKHIL NAYYAR

03 December 2018
Supreme Court
18 pages
THE STATE OF PUNJAB Vs RAKESH KUMAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001512-001512 / 2018
Diary number: 17914 / 2018
Advocates: JASPREET GOGIA Vs

03 December 2018
Supreme Court
11 pages
MALLAPPA DEAD BY LRS. Vs THE SPECIAL LAND ACQUISITION OFFICER

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006057-006057 / 2012
Diary number: 10022 / 2008
Advocates: SATISH KUMAR Vs

03 December 2018
Supreme Court
25 pages
SHRI H.D. SHRMA Vs NORTHERN INDIA TEXTILE RES.ASSN.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003168-003168 / 2010
Diary number: 13557 / 2009
Advocates: ANITHA SHENOY Vs ROHIT KUMAR SINGH

03 December 2018
Supreme Court
6 pages
JOHRA AND ORS Vs STATE OF HARYANA AND ORS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011757-011758 / 2018
Diary number: 42994 / 2016
Advocates: DEVASHISH BHARUKA Vs

03 December 2018
Supreme Court
11 pages
ROSHINA T Vs ABDUL AZEEZ K.T.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011759-011759 / 2018
Diary number: 35014 / 2017
Advocates: RADHA SHYAM JENA Vs

03 December 2018
Supreme Court
11 pages
SURESH CHANDRA Vs U.P. AVAS VIKAS PARISHAD

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011760-011760 / 2018
Diary number: 5469 / 2018
Advocates: SATYA MITRA Vs

03 December 2018
Supreme Court
9 pages
MASROOR AHMAD KHAN Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011761-011762 / 2018
Diary number: 34068 / 2018
Advocates: SARVAM RITAM KHARE Vs