Showing 1756 - 1770 of 41947 judgements
07 December 2018
Supreme Court
3 pages
SUBHASH GANGADHAR JADHAV Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001576-001576 / 2018
Diary number: 34530 / 2018
Advocates: SHIV KUMAR SURI Vs

06 December 2018
Supreme Court
9 pages
THE CHAIRMAN V.O. CHIDAMBARANAR PORT TRUST Vs CAPT. PAUL NADAR BENNET SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-011902-011902 / 2018
Diary number: 18108 / 2017
Advocates: RAJESH SINGH CHAUHAN Vs

06 December 2018
Supreme Court
84 pages
K. LAKSHIMINARAYANAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011887-011887 / 2018
Diary number: 11254 / 2018
Advocates: PRAGYA BAGHEL Vs

06 December 2018
Supreme Court
16 pages
STATE TRADING CORPORATION OF INDIA LTD. Vs M/S GLOBAL STEEL HOLDING LIMITED .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011907-011907 / 2018
Diary number: 14630 / 2015
Advocates: SARLA CHANDRA Vs

06 December 2018
Supreme Court
6 pages
LAJPAT Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001569-001569 / 2018
Diary number: 43247 / 2018
Advocates: SIDDHARTH MITTAL Vs

05 December 2018
Supreme Court
11 pages
SANJAY KUMAR JHA Vs PRAKASH CHANDRA CHAUDHARY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-011857-011859 / 2018
Diary number: 15985 / 2018
Advocates: SHEKHAR KUMAR Vs

05 December 2018
Supreme Court
9 pages
VIVEK MUDGIL Vs STATE OF U.P

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-011863-011864 / 2018
Diary number: 14508 / 2015
Advocates: DANISH ZUBAIR KHAN Vs

05 December 2018
Supreme Court
20 pages
VIRAN GYANLAL RAJPUT Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001558-001559 / 2018
Diary number: 16872 / 2015
Advocates: LIZ MATHEW Vs

05 December 2018
Supreme Court
15 pages
SQN.LDR. (RETD). NAVTEJ SINGH Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011876-011877 / 2018
Diary number: 41636 / 2015
Advocates: Gaichangpou Gangmei Vs

05 December 2018
Supreme Court
7 pages
S.C. SINGH Vs STATE OF UTTARAKHAND .

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011856-011856 / 2018
Diary number: 7453 / 2012
Advocates: SANJAY KUMAR DUBEY Vs VINODH KANNA B.

05 December 2018
Supreme Court
14 pages
M/S. SIMPLEX INFRASTRUCTURE LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011866-011866 / 2018
Diary number: 14140 / 2017
Advocates: Soumya Dutta Vs

05 December 2018
Supreme Court
21 pages
ZAHOOR AHMAD RATHER Vs SHEIKH IMTIYAZ AHMAD

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011853-011854 / 2018
Diary number: 35829 / 2017
Advocates: KAVEETA WADIA Vs

05 December 2018
Supreme Court
41 pages
MAHENDER CHAWLA Vs UNION OF INDIA MINISTRY OF HOME AFFAIRS SECRETARY.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(Crl.) No.-000156-000156 / 2016
Diary number: 34388 / 2016
Advocates: ANAND MISHRA Vs

05 December 2018
Supreme Court
122 pages
COMPETITION COMMISSION OF INDIA Vs BHARTI AIRTEL LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011843-011843 / 2018
Diary number: 40072 / 2017
Advocates: ARJUN KRISHNAN Vs

04 December 2018
Supreme Court
16 pages
MOHD.AKHTAR @ KARI Vs STATE OF BIHAR .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000407-000408 / 2009
Diary number: 30361 / 2008
Advocates: T. MAHIPAL Vs NARENDRA KUMAR