Judgements

Showing 1741 - 1755 of 41947 judgements
11 December 2018
Supreme Court
5 pages
C.B.I. Vs PRATAP CHANDRA REDDY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000601-000601 / 2009
Diary number: 4313 / 2007
Advocates: ARVIND KUMAR SHARMA Vs P. V. YOGESWARAN

11 December 2018
Supreme Court
5 pages
WESTERN COALFIELDS LTD. AND ANR Vs M/S. BALLAPUR COLLIERIES COMPANY . AND ORS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004487-004487 / 2009
Diary number: 11573 / 2007
Advocates: ANIP SACHTHEY Vs ANAGHA S. DESAI

11 December 2018
Supreme Court
4 pages
JOSHINE ANTONY Vs M/S. BARAFWALA COLD STORAGE AND AGRO PROCESSOR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001591-001592 / 2018
Diary number: 26363 / 2018
Advocates: P. S. SUDHEER Vs ANIRUDH SANGANERIA

11 December 2018
Supreme Court
7 pages
VINOD NATESAN Vs THE STATE OF KERALA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001593-001593 / 2018
Diary number: 9241 / 2017
Advocates: PETITIONER-IN-PERSON Vs

10 December 2018
Supreme Court
6 pages
JASWANT SINGH Vs UNION OF INDIA MINISTRY OF DEFENCE THROUGH ITS SECRETARY

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006886-006886 / 2014
Diary number: 41081 / 2013
Advocates: KAILASH CHAND Vs MUKESH KUMAR MARORIA

10 December 2018
Supreme Court
13 pages
SHANTHAMALLESHAPPA Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001583-001584 / 2018
Diary number: 25955 / 2017
Advocates: NULI & NULI Vs

10 December 2018
Supreme Court
13 pages
CHAIRMAN,BD.OF TRUSTEE SR.R.M.J, A.P. Vs S. RAJYALAXMI (DEAD)

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-007843-007843 / 2009
Diary number: 14271 / 2007
Advocates: D. MAHESH BABU Vs LAWYER S KNIT & CO

10 December 2018
Supreme Court
15 pages
THE STATE OF UTTAR PRADESH HOME DEPARTMENT SECRETARY Vs WASIF HAIDER

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001702-001706 / 2014
Diary number: 18655 / 2010
Advocates: GARVESH KABRA Vs T. MAHIPAL

10 December 2018
Supreme Court
55 pages
M/S EMAAR MGF LAND LIMITED Vs AFTAB SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: R.P.(C) No.-002629-002630 / 2018
Diary number: 26696 / 2018
Advocates: KABIR DIXIT Vs

10 December 2018
Supreme Court
18 pages
GANESH SUKHDEO GURULE Vs TAHSILDAR SINNAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-011916-011916 / 2018
Diary number: 44345 / 2018
Advocates: Ravindra Sadanand Chingale Vs

10 December 2018
Supreme Court
13 pages
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX NOIDA Vs M/S SANJIVANI NON FERROUS TRADING PVT LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-018300-018305 / 2017
Diary number: 19707 / 2017
Advocates: B. KRISHNA PRASAD Vs

07 December 2018
Supreme Court
9 pages
APSRTC Vs K. SATHAIAH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-012242-012242 / 2018
Diary number: 6268 / 2014
07 December 2018
Supreme Court
17 pages
RAMESHWAR PRASAD SHRIVASTAVA Vs DWARIKADHIS PROJECTS PVT. LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005802 / 2018
Diary number: 14458 / 2018
Advocates: PRIYANJALI SINGH Vs

07 December 2018
Supreme Court
10 pages
GOPAL SINGH (DEAD) THROUGH LRS. Vs SWARAN SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011930-011930 / 2018
Diary number: 23949 / 2018
Advocates: VINOD SHARMA Vs

07 December 2018
Supreme Court
14 pages
NEW INDIA INSURANCE COMPANY LIMITED Vs RAJESHWAR SHARMA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-011885-011885 / 2018
Diary number: 37107 / 2016
Advocates: PRASHANT KUMAR Vs MANOJ K. MISHRA