Judgements

14 December 2018
Supreme Court
6 pages

DEEPU @ DEEPAK Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001277-001277 / 2010
Diary number: 2832 / 2009
Advocates: RAJEEV SINGH Vs C. D. SINGH

14 December 2018
Supreme Court
29 pages

MANOHAR LAL SHARMA Vs NARENDRA DAMODARDAS MODI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(Crl.) No.-000225 / 2018
Diary number: 32813 / 2018
Advocates: PETITIONER-IN-PERSON Vs

14 December 2018
Supreme Court
11 pages

JANHIT MANCH THROUGH ITS PRESIDENT BHAGVANJI RAIYANI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-010192-010192 / 2010
Diary number: 2092 / 2007
Advocates: APPELLANT-IN-PERSON Vs E. C. AGRAWALA

14 December 2018
Supreme Court
5 pages

JAN MOHAMAD Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001626-001626 / 2018
Diary number: 37080 / 2018
Advocates: PREETI SINGH Vs

13 December 2018
Supreme Court
13 pages

BHARAT SANCHAR NIGAM LIMITED Vs SURYANARAYANAN

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000170-000170 / 2009
Diary number: 12117 / 2008
Advocates: PAVAN KUMAR Vs K. R. SASIPRABHU

13 December 2018
Supreme Court
14 pages

THE STATE OF RAJASTHAN Vs LEELA RAM @ LEELA DHAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001441-001441 / 2013
Diary number: 30612 / 2009
Advocates: RUCHI KOHLI Vs PRATIBHA JAIN

13 December 2018
Supreme Court
28 pages

DR.ASHWANI KUMAR Vs UNION OF INDIA AND ORS. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT SECRETARY

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000193-000193 / 2016
Diary number: 6532 / 2016
Advocates: PETITIONER-IN-PERSON Vs

13 December 2018
Supreme Court
7 pages

RE-INHUMAN CONDITIONS IN 1382 PRISONS VS Vs STATE OF ASSAM

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000406-000406 / 2013
Diary number: 18545 / 2013
Advocates: BY POST Vs

13 December 2018
Supreme Court
5 pages

NAMAN SINGH ALIAS NAMAN PRATAP SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001620-001620 / 2018
Diary number: 11511 / 2018
Advocates: SHEKHAR PRIT JHA Vs

12 December 2018
Supreme Court
43 pages

RAJENDRA PRAHLADRAO WASNIK Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: R.P.(Crl.) No.-000306-000307 / 2013
Diary number: 26107 / 2012
Advocates: S. GOWTHAMAN Vs

12 December 2018
Supreme Court
19 pages

M.A. ANTONY @ ANTAPPAN Vs STATE OF KERALA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: R.P.(Crl.) No.-000245-000245 / 2010
Diary number: 19709 / 2009
Advocates: KAMLENDRA MISHRA Vs

12 December 2018
Supreme Court
23 pages

JAIPUR METALS AND ELECTRICALS EMPLOYEES ORGANIZATION THRU GENERAL SECRETARY MR. TEJ RAM MEENA Vs JAIPUR METALS AND ELECTRICALS LTD. THRU ITS MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-012023-012023 / 2018
Diary number: 24422 / 2018
Advocates: ANUSHREE PRASHIT KAPADIA Vs

12 December 2018
Supreme Court
4 pages