Judgements

Showing 1711 - 1725 of 41947 judgements
03 January 2019
Supreme Court
36 pages
UNION OF INDIA Vs DR. O.P. NIJHAWAN

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-012040-012040 / 2018
Diary number: 19483 / 2015
Advocates: ARVIND KUMAR SHARMA Vs

03 January 2019
Supreme Court
17 pages
MR. RAVI AGRAWAL Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-001107 / 2017
Diary number: 40835 / 2016
Advocates: PETITIONER-IN-PERSON Vs

03 January 2019
Supreme Court
11 pages
SATISHCHANDRA RATANLAL SHAH Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000009-000009 / 2019
Diary number: 17145 / 2018
Advocates: HEMAL KIRITKUMAR SHETH Vs

02 January 2019
Supreme Court
11 pages
MANAGEMENT OF THE BARARA COOPERATIVE MARKETING CUM PROCESSING SOCIETY LTD. Vs WORKMAN PRATAP SINGH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000007-000007 / 2019
Diary number: 16971 / 2014
Advocates: VIPIN KUMAR JAI Vs

14 December 2018
Supreme Court
17 pages
M/S TATA MOTORS LTD. Vs THE STATE OF JHARKHAND DEPARTMENT OF TRANSPORT THROUGH THE TRANSPORT COMMISSIONER

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-005299-005304 / 2003
Diary number: 1334 / 2003
Advocates: RAJAN NARAIN Vs RATAN KUMAR CHOUDHURI

14 December 2018
Supreme Court
28 pages
JAMILA BEGUM (D) THR. LRS. Vs SHAMI MOHD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001007-001007 / 2013
Diary number: 35229 / 2007
Advocates: ANSAR AHMAD CHAUDHARY Vs APARNA JHA

14 December 2018
Supreme Court
15 pages
HUKUMCHANDRA(D) THRU LRS. Vs NEMI CHAND JAIN

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003827-003827 / 2014
Diary number: 21259 / 2012
Advocates: PRATIBHA JAIN Vs NIRAJ SHARMA

14 December 2018
Supreme Court
17 pages
V. RAVI KUMAR Vs THE STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000111-000111 / 2011
Diary number: 13301 / 2006
Advocates: M. VIJAYA BHASKAR Vs M. YOGESH KANNA

14 December 2018
Supreme Court
45 pages
VASANT GANPAT PADAVE(D) BY LRS. Vs ANANT MAHADEV SAWANT (DEAD) THRU LRS. .

Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-011774-011774 / 2018
Diary number: 4175 / 2015
Advocates: SHUBHANGI TULI Vs A. S. BHASME

14 December 2018
Supreme Court
16 pages
GANGAPPA Vs FAKKIRAPPA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-011932-011932 / 2018
Diary number: 26999 / 2015
Advocates: S-LEGAL ASSOCIATES Vs IRSHAD AHMAD

14 December 2018
Supreme Court
36 pages
AKHIL BHARTVARSHIYA MARWARI AGARWAL JATIYA KOSH AND ORS. Vs BRIJLAL TIBREWAL AND ORS.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-012088-012089 / 2018
Diary number: 5676 / 2016
Advocates: JATIN ZAVERI Vs

14 December 2018
Supreme Court
7 pages
PRAKASH CHAND DAGA Vs SAVETA SHARMA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011369-011369 / 2018
Diary number: 33856 / 2018
Advocates: AP & J CHAMBERS Vs

14 December 2018
Supreme Court
7 pages
GUPTESWAR BEHERA Vs THE STATE OF ODISHA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001586-001586 / 2018
Diary number: 488 / 2018
Advocates: TEJASWI KUMAR PRADHAN Vs

14 December 2018
Supreme Court
7 pages
H.K.SINGLA Vs AVTAR SINGH SAINI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011969-011969 / 2018
Diary number: 5517 / 2013
Advocates: MANOJ SWARUP AND CO. Vs

14 December 2018
Supreme Court
15 pages
URVASHIBEN Vs KRISHNAKANT MANUPRASAD TRIVEDI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-012070-012071 / 2018
Diary number: 30155 / 2018
Advocates: AURA & CO. Vs