Judgements

07 January 2019
Supreme Court
9 pages

PUNJAB FINANCIAL CORPORATION Vs M/S PAULBRO LEATHERS PVT. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000118-000119 / 2019
Diary number: 2456 / 2015
Advocates: JAGJIT SINGH CHHABRA Vs

07 January 2019
Supreme Court
10 pages

DIGI CABLE NETWORK (INDIA) PVT. LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000120-000120 / 2019
Diary number: 37032 / 2015
Advocates: JAY SAVLA Vs

07 January 2019
Supreme Court
9 pages

STATE OF UTTARAKHAND Vs RAJ KUMAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000124-000125 / 2019
Diary number: 7628 / 2017
Advocates: VISHWA PAL SINGH Vs

07 January 2019
Supreme Court
31 pages

MANISH S. PARDASANI Vs INSPECTOR STATE EXCISE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000126-000156 / 2019
Diary number: 38535 / 2018
Advocates: V. D. KHANNA Vs

07 January 2019
Supreme Court
5 pages

MONU Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000021-000021 / 2019
Diary number: 44339 / 2018
Advocates: VIVEK GUPTA Vs

07 January 2019
Supreme Court
5 pages

LALICHAN Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-000022-000022 / 2019
Diary number: 19137 / 2017
Advocates: SANAND RAMAKRISHNAN Vs VIPIN NAIR

07 January 2019
Supreme Court
14 pages

SNEH LATA GOEL Vs PUSHPLATA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000116-000116 / 2019
Diary number: 34273 / 2018
Advocates: SHYAMAL KUMAR Vs

04 January 2019
Supreme Court
13 pages

KU. BHAWANA Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-011934-011934 / 2018
Diary number: 27832 / 2015
Advocates: PAWANSHREE AGRAWAL Vs NITIN BHARDWAJ

04 January 2019
Supreme Court
15 pages

BADRI VISHAL PANDEY Vs RAJESH MITTAL

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: CONMT.PET.(C) No.-000817 / 2018
Diary number: 1790 / 2018
Advocates: PRASHANT BHUSHAN Vs

04 January 2019
Supreme Court
6 pages

THE STATE OF MADHYA PRADESH Vs KALYAN SINGH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000014-000014 / 2019
Diary number: 13173 / 2014
Advocates: C. D. SINGH Vs MALINI PODUVAL

04 January 2019
Supreme Court
5 pages

CHAMPA LAL DHAKAR Vs NAVAL SINGH RAJPUT

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001931-001931 / 2009
Diary number: 12788 / 2008
Advocates: ANIL SHRIVASTAV Vs MRIDULA RAY BHARADWAJ

04 January 2019
Supreme Court
3 pages

M/S MDDA RAMKY ISBT LTD Vs OMBIR SINGH TOMAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: CONMT.PET.(C) No.-001624 / 2017
Diary number: 20431 / 2017
Advocates: SHANKAR DIVATE Vs

04 January 2019
Supreme Court
8 pages

SWAPAN KUMAR CHATTERJEE Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-000015-000015 / 2019
Diary number: 20579 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

03 January 2019
Supreme Court
24 pages

THE STATE OF JHARKHAND DEPARTMENT OF ENERGY THROUGH ITS LAW OFFICER Vs SURENDRA KUMAR SRIVASTAVA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-000021-000021 / 2019
Diary number: 25495 / 2015
Advocates: DEVASHISH BHARUKA Vs

03 January 2019
Supreme Court
14 pages

THE GOVERNMENT OF HARYANA PWD HARYANA (B AND R) BRANCH Vs M/S G.F. TOLL ROAD PVT. LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-000027-000027 / 2019
Diary number: 24650 / 2018
Advocates: SANJAY KUMAR VISEN Vs