Judgements

Showing 1681 - 1695 of 41947 judgements
08 January 2019
Supreme Court
32 pages
PUNJAB STATE POWER CORPORATION LTD. Vs RAJESH KUMAR JINDAL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000195-000198 / 2019
Diary number: 23815 / 2012
Advocates: A. VENAYAGAM BALAN Vs NARESH BAKSHI

08 January 2019
Supreme Court
27 pages
MONSANTO TECHNOLOGY LLC THRU THE AUTHORISED REPRESENTATIVE MS. NATALIA VORUZ Vs NUZIVEEDU SEEDS LTD. THRU THE DIRECTOR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004616-004617 / 2018
Diary number: 16059 / 2018
Advocates: E. C. AGRAWALA Vs

08 January 2019
Supreme Court
8 pages
EX.LAC YOGESH PATHANIA Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-014214-014214 / 2016
Diary number: 14214 / 2016
Advocates: VARINDER KUMAR SHARMA Vs MUKESH KUMAR MARORIA

08 January 2019
Supreme Court
81 pages
DEVI LAL Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000148-000148 / 2010
Diary number: 18554 / 2009
Advocates: SARAD KUMAR SINGHANIA Vs

08 January 2019
Supreme Court
6 pages
M/S. SICAGEN INDIA LTD. Vs MAHINDRA VADINENI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000026-000027 / 2019
Diary number: 24361 / 2015
Advocates: K. K. MANI Vs S. GOWTHAMAN

08 January 2019
Supreme Court
13 pages
UNION OF INDIA Vs SANT LAL & ORS.ETC.ETC.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000175-000176 / 2019
Diary number: 34120 / 2013
Advocates: ANIL KATIYAR Vs

08 January 2019
Supreme Court
13 pages
UNION OF INDIA Vs SANT LAL & ORS.ETC.ETC.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000175-000176 / 2019
Diary number: 34120 / 2013
Advocates: ANIL KATIYAR Vs

07 January 2019
Supreme Court
5 pages
JAGDISH CHAND Vs STATE OF HARYANA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000767-000767 / 2012
Diary number: 26984 / 2011
Advocates: RAHUL GUPTA Vs MONIKA GUSAIN

07 January 2019
Supreme Court
31 pages
MAHADEVAPPA Vs STATE OF KARNATAKA TR.PUB.PROSECUTOR.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001261-001261 / 2008
Diary number: 10189 / 2007
Advocates: E. R. SUMATHY Vs ANITHA SHENOY

07 January 2019
Supreme Court
7 pages
KAMAL KUMAR Vs PREMLATA JOSHI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004453-004453 / 2009
Diary number: 10523 / 2008
Advocates: NAVIN PRAKASH Vs NIRAJ SHARMA

07 January 2019
Supreme Court
8 pages
STATE OF RAJASTHAN Vs GRAM VIKAS SAMITI,SHIVDASPURA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003505-003505 / 2009
Diary number: 10757 / 2008
Advocates: AJAY CHOUDHARY Vs

07 January 2019
Supreme Court
14 pages
BIRLA INSTITUTE OF TECHNOLOGY Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002530-002530 / 2012
Diary number: 11160 / 2008
Advocates: N. ANNAPOORANI Vs SUNIL ROY

07 January 2019
Supreme Court
9 pages
DEPUTY EXECUTIVE ENGINEER Vs KUBERBHAI KANJIBHAI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005810-005810 / 2009
Diary number: 11307 / 2008
Advocates: HEMANTIKA WAHI Vs ANIRUDDHA P. MAYEE

07 January 2019
Supreme Court
9 pages
RAGINI SINHA Vs STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007224-007225 / 2012
Diary number: 11587 / 2008
Advocates: VIVEK SINGH Vs

07 January 2019
Supreme Court
18 pages
SUSHIL THOMAS ABRAHAM Vs M/S SKYLINE BUILD. THRU. ITS PARTNER..

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000117-000117 / 2019
Diary number: 15768 / 2014
Advocates: PRAKASH RANJAN NAYAK Vs