Judgements

Showing 1666 - 1680 of 41947 judgements
16 January 2019
Supreme Court
31 pages
STATE OF HIMACHAL PRADESH Vs SHASHI KUMAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000988-000988 / 2019
Diary number: 6511 / 2016
Advocates: ABHINAV MUKERJI Vs

15 January 2019
Supreme Court
8 pages
PRABIR PAL Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-000817-000818 / 2019
Diary number: 38905 / 2016
Advocates: AMIT PAWAN Vs

14 January 2019
Supreme Court
33 pages
ASHISH JAIN Vs MAKRAND SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001980-001980 / 2008
Diary number: 477 / 2006
Advocates: PRATIBHA JAIN Vs

14 January 2019
Supreme Court
8 pages
SUDHIR KUMAR Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000069-000070 / 2019
Diary number: 11043 / 2017
Advocates: ANIL KUMAR MISHRA-I Vs

11 January 2019
Supreme Court
39 pages
WAZIR Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-000264-000270 / 2019
Diary number: 21951 / 2018
Advocates: USHA NANDINI. V Vs

11 January 2019
Supreme Court
17 pages
SRI SURESH KUMAR GOYAL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000056-000056 / 2019
Diary number: 31849 / 2018
Advocates: VENKITA SUBRAMONIAM T.R Vs

09 January 2019
Supreme Court
4 pages
SUKH BILASH THAKUR Vs THE BIHAR STATE ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-000217-000217 / 2019
Diary number: 22987 / 2017
Advocates: NARENDRA KUMAR Vs

09 January 2019
Supreme Court
12 pages
HANSRAJ Vs MEWALAL

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000087-000088 / 2019
Diary number: 6361 / 2014
Advocates: ASHOK KUMAR SINGH Vs

09 January 2019
Supreme Court
30 pages
REGIONAL TRANSPORT OFFICER Vs K. JAYACHANDRA ETC.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000219-000222 / 2019
Diary number: 6343 / 2013
Advocates: NISHE RAJEN SHONKER Vs

09 January 2019
Supreme Court
4 pages
KUSUMBEN INDERSINGH DHUPIA Vs SUDHABEN BIHARILALJI BHAIYA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000230-000230 / 2019
Diary number: 14056 / 2014
Advocates: SHAMIK SHIRISHBHAI SANJANWALA Vs HARESH RAICHURA

09 January 2019
Supreme Court
25 pages
ARUN KUMAR MANGLIK Vs CHIRAYU HEALTH AND MEDICARE PRIVATE LTD .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000227-000228 / 2019
Diary number: 27594 / 2016
08 January 2019
Supreme Court
44 pages
ALOK KUMAR VERMA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: W.P.(C) No.-001309 / 2018
Diary number: 40089 / 2018
Advocates: VISHWAJIT SINGH Vs ARVIND KUMAR SHARMA

08 January 2019
Supreme Court
44 pages
COMMON CAUSE (REGISTERED SOCIETY) Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: W.P.(C) No.-001315 / 2018
Diary number: 40234 / 2018
Advocates: PRASHANT BHUSHAN Vs ARVIND KUMAR SHARMA

08 January 2019
Supreme Court
17 pages
THE ADDITIONAL COMMISSIONER (LEGAL) COMMERCIAL TAXES RAJASTHAN Vs M/S LOHIYA AGENCIES

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-000180-000186 / 2019
Diary number: 42160 / 2017
Advocates: MILIND KUMAR Vs

08 January 2019
Supreme Court
18 pages
PUNJAB STATE ELECTRICITY BOARD AND ANR. Vs THANA SINGH AND ORS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000193-000193 / 2019
Diary number: 6202 / 2011
Advocates: A. VENAYAGAM BALAN Vs S. L. ANEJA