Showing 1651 - 1665 of 41947 judgements
22 January 2019
Supreme Court
12 pages
THE STATE OF HIMACHAL PRADESH REVENUE SECRETARY Vs PINJU RAM

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000898-000900 / 2019
Diary number: 35636 / 2012
Advocates: ABHINAV MUKERJI Vs ANIP SACHTHEY

22 January 2019
Supreme Court
6 pages
RAMASAMY (PURCHASER) Vs VENKATACHALAPATHI (DECREE HOLDER)

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000932-000932 / 2019
Diary number: 2373 / 2017
Advocates: PREETIKA DWIVEDI Vs M. A. CHINNASAMY

21 January 2019
Supreme Court
33 pages
RELIANCE INFRASTRUCTURE LIMITED Vs STATE OF MAHARASHTRA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000879-000879 / 2019
Diary number: 15119 / 2016
Advocates: RAJESH KUMAR Vs

21 January 2019
Supreme Court
5 pages
THE STATE OF RAJASTHAN RAJASTHAN STATE SPORTS COUNCIL SECRETARY Vs SMT. UMA DADHICH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000883-000883 / 2019
Diary number: 22461 / 2016
Advocates: ARCHANA PATHAK DAVE Vs

21 January 2019
Supreme Court
8 pages
ANIL KUMAR Vs UNION OF INDIA AND ORS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000888-000888 / 2019
Diary number: 34378 / 2016
Advocates: PRASHANT CHAUDHARY Vs

21 January 2019
Supreme Court
7 pages
MURTI BHAWANI MATA MANDIR REP. THROUGH PUJARI (D) THROUGH LR KAILASH Vs RAJESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000880-000880 / 2019
Diary number: 5916 / 2005
Advocates: PRATIBHA JAIN Vs

18 January 2019
Supreme Court
8 pages
RAJESH Vs THE STATE OF HARYANA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000093-000093 / 2019
Diary number: 28803 / 2016
Advocates: SUDARSHAN RAJAN Vs

18 January 2019
Supreme Court
15 pages
NAND KISHORE Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-000094-000094 / 2019
Diary number: 25325 / 2013
Advocates: SUSHIL BALWADA Vs C. D. SINGH

17 January 2019
Supreme Court
100 pages
INDIAN HOTEL AND RESTAURANT ASSOCIATION (AHAR) GENERAL SECRETARY Vs THE STATE OF MAHARASHTRA HOME DEPARTMENT SECRETARY HOME AFFAIRS

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000576-000576 / 2016
Diary number: 22533 / 2016
Advocates: V. D. KHANNA Vs

17 January 2019
Supreme Court
9 pages
YOGENDRA @ JOGENDRA SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-000084-000085 / 2019
Diary number: 5400 / 2015
Advocates: MINAKSHI VIJ Vs ARJUN GARG

17 January 2019
Supreme Court
52 pages
THE STATE OF MANIPUR Vs TAKHELMAYUM KHELENDRO MEITEI

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000842-000843 / 2019
Diary number: 41383 / 2016
Advocates: ASHOK KUMAR SINGH Vs

17 January 2019
Supreme Court
67 pages
RAJU JAGDISH PASWAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000088-000089 / 2019
Diary number: 16742 / 2013
Advocates: AMIT SHARMA Vs

17 January 2019
Supreme Court
29 pages
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: W.P.(C) No.-001001 / 2017
Diary number: 32149 / 2017
Advocates: AMALPUSHP SHROTI Vs

17 January 2019
Supreme Court
9 pages
HIMANSHU Vs B. SHIVAMURTHY

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001465-001465 / 2009
Diary number: 6301 / 2006
Advocates: PRASHANT KUMAR Vs

17 January 2019
Supreme Court
6 pages
STATE OF HIMACHAL PRADESH Vs PARKASH CHAND

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000977-000977 / 2019
Diary number: 25339 / 2016
Advocates: ABHINAV MUKERJI Vs