Judgements

Showing 1636 - 1650 of 41947 judgements
23 January 2019
Supreme Court
73 pages
M/S SHANTI CONDUCTORS(P) LTD. Vs ASSAM STATE ELECTRICITY BOARD & ORS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-008442-008443 / 2016
Diary number: 1894 / 2013
Advocates: DEVASHISH BHARUKA Vs DUSHYANT PARASHAR

23 January 2019
Supreme Court
17 pages
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs M/S ANOJ KUMAR AGARWALA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001049-001049 / 2019
Diary number: 36628 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

23 January 2019
Supreme Court
8 pages
MALAICHAMY Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001932-001932 / 2010
Diary number: 18312 / 2009
Advocates: A. RADHAKRISHNAN Vs M. YOGESH KANNA

22 January 2019
Supreme Court
13 pages
RAKESH BAKSHI Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-000235-000236 / 2019
Diary number: 8769 / 2014
Advocates: Vs M. SHOEB ALAM

22 January 2019
Supreme Court
9 pages
LEELA BAI Vs SEEMA CHOUHAN

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-000931-000931 / 2019
Diary number: 3649 / 2017
Advocates: MANJEET CHAWLA Vs

22 January 2019
Supreme Court
43 pages
V. SURENDRA MOHAN Vs STATE OF TAMIL NADU .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000083-000083 / 2019
Diary number: 20170 / 2015
Advocates: POOJA DHAR Vs RAJESH KUMAR

22 January 2019
Supreme Court
18 pages
MOHAMMED SALIM (D) THROUGH LRS. Vs SHAMSUDEEN (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005158-005158 / 2013
Diary number: 1606 / 2008
Advocates: P. V. DINESH Vs S. C. PATEL

22 January 2019
Supreme Court
8 pages
YATINDER KUMAR AGGARWAL Vs MUKUND SWARUP

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: CONMT.PET.(Crl.) No.-000002-000002 / 2012
Diary number: 14224 / 2012
Advocates: MOHD. IRSHAD HANIF Vs DINESH KUMAR GARG

22 January 2019
Supreme Court
72 pages
NEW DELHI MUNICIPAL COUNCIL Vs ASSOCIATION OF CONCERNED CITIZENS OF NEW DELHI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000903-000930 / 2019
Diary number: 26509 / 2017
Advocates: YOGINDER HANDOO Vs SAURABH MISHRA

22 January 2019
Supreme Court
13 pages
THE STATE OF KERALA Vs MOHAMMED BASHEER

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-010075-010076 / 2014
Diary number: 23842 / 2007
Advocates: C. K. SASI Vs

22 January 2019
Supreme Court
3 pages
STATE OF KERALA Vs PADALOOIYIL MARY ANTONY .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-010563-010563 / 2014
Diary number: 2183 / 2008
Advocates: C. K. SASI Vs

22 January 2019
Supreme Court
8 pages
SAU. SARASWATIBAI Vs LALITABAI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000118-000119 / 2019
Diary number: 10962 / 2014
Advocates: LAWYER S KNIT & CO Vs

22 January 2019
Supreme Court
53 pages
NAGPUR IMPROVEMENT TRUST Vs M/S. BOMBAYWALA .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-000937-000937 / 2019
Diary number: 36547 / 2016
Advocates: ANAGHA S. DESAI Vs

22 January 2019
Supreme Court
7 pages
NAWAZ Vs THE STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001941-001941 / 2010
Diary number: 14683 / 2009
Advocates: REKHA PANDEY Vs M. YOGESH KANNA

22 January 2019
Supreme Court
18 pages
FORECH INDIA LTD. Vs EDELWEISS ASSETS RECONSTRUCTION CO. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000818 / 2018
Diary number: 559 / 2018
Advocates: A. VENAYAGAM BALAN Vs