13 February 2020
Supreme Court 144 pages VIJAY KARIA Vs PRYSMIAN CAVI E SISTEMI SRL
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
13 February 2020
Supreme Court 4 pages RAMBABU SINGH THAKUR Vs SUNIL ARORA
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
13 February 2020
Supreme Court 11 pages ONGC EMPLOYEES MAZDOOR SABHA Vs THE EXECUTIVE DIRECTOR BASIN MANAGER, OIL AND NATURAL GAS CORPORATION (INDIA) LTD.
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
13 February 2020
Supreme Court 4 pages PADMA MISHRA Vs STATE OF UTTARAKHAND
Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE ANIRUDDHA BOSE |
12 February 2020
Supreme Court 9 pages MALLURU MALLAPPA(D) THR. LRS Vs KURUVATHAPPA
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE A.S. BOPANNA |
12 February 2020
Supreme Court 9 pages BALWANT SINGH (D) THR. L.RS. Vs DUNGAR SINGH (DEAD) THROUGH LRS.
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE A.S. BOPANNA |
12 February 2020
Supreme Court 12 pages ORIENTAL INSURANCE COMPANY LTD. Vs NATIONAL BULK HANDLING CORPORATION PVT. LTD.
Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY |
12 February 2020
Supreme Court 7 pages USHA ANANTHASUBRAMANIAN Vs UNION OF INDIA
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
12 February 2020
Supreme Court 11 pages OSIANS CONNOISSEURS OF ART PVT. LTD. Vs SECURITIES AND EXCHANGE BOARD OF INDIA
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
11 February 2020
Supreme Court 14 pages THE STATE OF MEGHALAYA Vs MELVIN SOHLANGPIAW
Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY |
11 February 2020
Supreme Court 3 pages COMMNR. OF CUSTOMS AND CENTRAL EXCISE,GOA Vs M/S ADANI EXPORTS LTD. THROUGH ITS MANAGER
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN |
11 February 2020
Supreme Court 5 pages M/S. GOLDEN EARTH GROVES LTD. Vs M/S. ION EXHANGE ENVIRO FARMS LTD.
Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE A.S. BOPANNA |
11 February 2020
Supreme Court 7 pages RAJEEV KOURAV Vs BAISAHAB
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA |
11 February 2020
Supreme Court 19 pages SRIDHAR Vs N. REVANNA
Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA |
11 February 2020
Supreme Court 18 pages BRIG. NALIN KUMAR BHATIA Vs UNION OF INDIA AND ORS .
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA |