Judgements

25 January 2019
Supreme Court
150 pages

SWISS RIBBONS PVT. LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000099 / 2018
Diary number: 4653 / 2018
Advocates: UDIT KISHAN AND ASSOCIATES Vs

25 January 2019
Supreme Court
11 pages

RAMESH SANKA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: W.P.(Crl.) No.-000142 / 2018
Diary number: 21232 / 2018
Advocates: (MRS. ) VIPIN GUPTA Vs

25 January 2019
Supreme Court
16 pages

HIGH COURT OF HYDERABAD FOR THE STATE OF TELANGANA AND STATE OF ANDHRA PRADESH, THR. ITS REGISTRAR GENERAL AND ANR. ETC. Vs P. MURALI MOHANA REDDY AND ORS. ETC.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000073-000074 / 2019
Diary number: 24161 / 2015
Advocates: SUDHANSHU S. CHOUDHARI Vs

25 January 2019
Supreme Court
30 pages

BRIG. SUKHJEET SINGH (RETD), MVC Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000148-000148 / 2019
Diary number: 3548 / 2017
Advocates: ABHIJAT P. MEDH Vs

25 January 2019
Supreme Court
3 pages

SURAJ PAL Vs THE STATE OF HARYANA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000146-000146 / 2019
Diary number: 27977 / 2018
Advocates: MD. SHAHID ANWAR Vs

25 January 2019
Supreme Court
3 pages

M/S TWENTY FIRST CENTURY MEDIA PRIVATE LIMITED Vs NEW INDIA ASSURANCE COMPANY LTD. (NIA)

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Case number: C.A. No.-001128-001128 / 2019
Diary number: 38298 / 2017
Advocates: KARANJAWALA & CO. Vs

24 January 2019
Supreme Court
6 pages

DEV WATI Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000134-000134 / 2019
Diary number: 3090 / 2015
Advocates: P. I. JOSE Vs SANJAY KUMAR VISEN

24 January 2019
Supreme Court
11 pages

COMMISSIONER OF CUSTOMS Vs M/S. ATUL AUTOMATIONS PVT LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001057-001057 / 2019
Diary number: 17311 / 2018
Advocates: B. KRISHNA PRASAD Vs

24 January 2019
Supreme Court
25 pages

MUNISHAMAPPA Vs STATE OF KARNATAKA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000096-000097 / 2011
Diary number: 35940 / 2010
Advocates: T. HARISH KUMAR Vs SOMIRAN SHARMA

24 January 2019
Supreme Court
8 pages

CHAKARAI @ CHAKARAVARTHI Vs STATE REP BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001016-001016 / 2010
Diary number: 23564 / 2009
Advocates: A. RADHAKRISHNAN Vs M. YOGESH KANNA

24 January 2019
Supreme Court
7 pages

BRITANNIA INDUSTRIES LTD. Vs BOMBAY AGRICULTURAL PRODUCE MKT.C..

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-001746-001746 / 2010
Diary number: 25517 / 2006
Advocates: VIKAS MEHTA Vs RAKESH K. SHARMA

24 January 2019
Supreme Court
2 pages